High Courts03 Jan 2013
Smt. Fahmida Begaum Vs The Bruhat Bangalore Mahanagara Palike and Another
Karnataka High Court · (2013) 1 KCCR 284
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 163 of 165
High Courts03 Jan 2013
Chandrashekhar Vs The Divisional Controller NEKRTC, Raichur Division Raichur
Karnataka High Court · (2013) 01 KAR CK 0149
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts03 Jan 2013
Katta Kashireddy Vs Mohammed Chote Miyan, Aleem Shaik and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 01 KAR CK 0148
High Courts03 Jan 2013Allowed
Ningayya Ramodgi Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0147
Penal Code, 1860 (IPC) — Section 307, 34
High Courts03 Jan 2013
Ningappa Vs The Divisional Controller NEKRTC Yadgir Division Yadgir
Karnataka High Court · (2013) 01 KAR CK 0144
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts03 Jan 2013
The Divisional Controller, NEKRTC Vs Smt. Mehirunnisa Begum and Others
Karnataka High Court · (2013) 01 KAR CK 0143
High Courts03 Jan 2013
Ashok Balathkar Vs The North East Karnataka Road Transport Corporation and The Divisional Controller North East Karnataka Road Transport Corporation
Karnataka High Court · (2013) 2 KCCR 1274
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts03 Jan 2013
Pandrinath Vs The Divisional Controller N.E.K.R.T.C. Bidar Division Bidar 585401
Karnataka High Court · (2013) 01 KAR CK 0133
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts03 Jan 2013Allowed
Dayanand Walikar, Siddu Talawar, Anand Herur and Sharanu Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0131
Penal Code, 1860 (IPC) — Section 149, 307
High Courts03 Jan 2013Dismissed
Madu Mane Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0130
Penal Code, 1860 (IPC) — Section 302
High Courts03 Jan 2013Dismissed
Mallikarjun Patil Vs Neelkantappa
Karnataka High Court · (2013) 01 KAR CK 0129
High Courts03 Jan 2013
The Divisional Controller NWKRTC Vs Chanabasappa Reddy
Karnataka High Court · (2013) 01 KAR CK 0128
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts03 Jan 2013Dismissed
The Anjuman-e-Islam Vs The State Karnataka Department of Minority Welfare, Haj and Wakfs and The Karnataka State Board of Wakfs,"Darul Awkaf"
Karnataka High Court · (2013) 01 KAR CK 0114
Waqf Act, 1995 — Section 27, 69
High Courts03 Jan 2013
Basawaraj Vs The Divisional Controller, NEKRTC
Karnataka High Court · (2013) 01 KAR CK 0111
High Courts03 Jan 2013
Divisional Controller NEKRTC, Bijapur Division Athani Road, Bijapur North East Karnataka State Road Transport Corporation Vs Lalemasak Naikodi
Karnataka High Court · (2013) 01 KAR CK 0095
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts03 Jan 2013Dismissed
The New India Assurance Co. Ltd. Vs Sri Dattaraya Sri Dattaraya Jadhav Vs M/s A.R.S Roadways No. 247/B, Angappa Naicket Street Chennai-600001 and The Branch Manger, The New India Assurance Co. Ltd., Branch Bijapur
Karnataka High Court · (2013) 01 KAR CK 0093
High Courts03 Jan 2013
Devandrappa Vs The Divisional Controller, NEKRTC
Karnataka High Court · (2013) 01 KAR CK 0091
High Courts03 Jan 2013Allowed
Surekha Kurub Vs The State
Karnataka High Court · (2013) 01 KAR CK 0087
Penal Code, 1860 (IPC) — Section 307
High Courts03 Jan 2013Dismissed
Santosh Sasnekar Vs The State
Karnataka High Court · (2013) 01 KAR CK 0080
Penal Code, 1860 (IPC) — Section 149, 302
High Courts03 Jan 2013
United India Insurance Co. Ltd. Vs Mareppa and A. Jaffar Sab
Karnataka High Court · (2013) 01 KAR CK 0074