High Courts02 Jan 2013Allowed
Smt. Shilpa C. Vs The State of Karnataka and The Town Municipal Council
Karnataka High Court · (2013) 2 KCCR 1489
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 165 of 165
High Courts02 Jan 2013
Sri. Vidya Manohara Teertha Swamigalu Peethadipathy Vs The State of Karnataka and Others Vyasaraja Mutt (Sosale) Vs State Government of Karnataka and The Administrator, Sosale Vyasaraja Mutt
Karnataka High Court · (2013) 2 AKR 478 : (2013) 2 KarLJ 466 : (2013) 1 KCCR 877
High Courts02 Jan 2013
Sri Mallegowda Vs The President, Zilla Panchayath, Mandya and Others
Karnataka High Court · (2013) 1 KCCR 281
Karnataka Panchayat Raj Act, 1993 — Section 237
High Courts02 Jan 2013Dismissed
Vasavi Credit Co-operative Society Vs B.M. Shiva Rudraiah
Karnataka High Court · (2013) 4 AKR 418
Criminal Procedure Code, 1973 (CrPC) — Section 200, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Jan 2013Dismissed
Mr. Sadiq Vs Mr. Shakeel Mohammed
Karnataka High Court · (2013) 1 KCCR 151
High Courts02 Jan 2013Dismissed
T.R. Renuka Prasad Vs Mohan Kumar and Another
Karnataka High Court · (2013) 2 KCCR 1267
High Courts02 Jan 2013Dismissed
Sri B.H. Ramakrishna Vs Sri Ravi M. Tirlapur
Karnataka High Court · (2013) 2 KCCR 1455
High Courts02 Jan 2013Partly Allowed
S. Noor Mohammad Vs United India Insurance Co. Ltd.
Karnataka High Court · (2013) 4 ACC 261 : (2014) 2 AKR 393