Karnataka High Court Judgments 2010

Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 6 (17), 9 (21)Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 6, 6 (17)

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High Courts30 Dec 2010

B.R. Deepak Rao Vs State of Karnataka and Others

Karnataka High Court · (2010) 12 KAR CK 0045

Wild Life (Protection) Act, 1972 — Section 35 (1), 35 (4), 35 (5)

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High Courts30 Dec 2010

Times Publishing House Ltd. and Mr. N. Lakshminarayanan Vs The Registrar of Newspapers of India and Others

Karnataka High Court · (2010) 12 KAR CK 0017

Press and Registration of Books Act, 1867 — Section 10, 11 B, 13, 14, 15

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High Courts28 Dec 2010Allowed

H.S. Mahesh Vs State of Karnataka

Karnataka High Court · (2010) 12 KAR CK 0105

Penal Code, 1860 (IPC) — Section 420, 465, 468, 471

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High Courts28 Dec 2010

G.G. Konikar Industries Vs The Chairman and Managing Director Karnataka State Financial Corporation and The Assistant General Manager Karnataka State Financial Corporation

Karnataka High Court · (2010) 12 KAR CK 0092

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High Courts28 Dec 2010Allowed

Sri. Siddaraju Vs The Station House Officer Babu @ Hanumantharaiah Vs State of Karnataka

Karnataka High Court · (2010) 12 KAR CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts28 Dec 2010Allowed

Mohsin Pasha Vs State of Karnataka

Karnataka High Court · (2010) 12 KAR CK 0084

Penal Code, 1860 (IPC) — Section 304 B, 306, 498A

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High Courts28 Dec 2010Dismissed

A.B.N.A. and Smt. Vidushi A. Banerjee represented by her G.P.A. holder Sri Anurup Banerjee Vs Sri Jayadeva Institute of Cardiology

Karnataka High Court · (2010) 12 KAR CK 0081

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts28 Dec 2010Allowed

Sri Siddarame Gowda, Sri S. Kumar and Sri S. Manju Vs Smt. Sharada and Sri K. Ramesh

Karnataka High Court · (2010) 12 KAR CK 0080

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts28 Dec 2010Allowed

P.B. Shibu Vs State of Karnataka

Karnataka High Court · (2010) 12 KAR CK 0076

Criminal Procedure Code, 1898 (CrPC) — Section 439

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High Courts28 Dec 2010Allowed

Smt. Lakshmi, R. Padma, R. Ravi Kumar and R. Bhagya Vs Vijaya Bank

Karnataka High Court · AIR 2011 Kar 89 : (2011) 2 KCCR 1381 : (2011) 8 RCR(Civil) 2580

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 7 Rule 1

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High Courts28 Dec 2010Allowed

Babu @ Chamber and Annes Ahmed @ Anees Vs State of Karnataka

Karnataka High Court · (2010) 12 KAR CK 0052

Penal Code, 1860 (IPC) — Section 302, 34, 364

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Karnataka High Court judgments, 2010