High Courts25 Jan 2010Dismissed
Smt. Kamalavva Ningappa and Another Vs The Managing Director, Indo American Hybrid Seeds India Pvt. Ltd.
Karnataka High Court · (2011) ACJ 2130 : (2011) ILR (Kar) 1035 : (2011) 1 KCCR 608
COURT ARCHIVE
Karnataka High Court judgments, 2010
1,761 judgments · page 85 of 89
High Courts25 Jan 2010Dismissed
M. Arvinda Swamy Vs Smt. Chetana
Karnataka High Court · (2011) 6 RCR(Criminal) 2601
Criminal Procedure Code, 1973 (CrPC) — Section 25Limitation Act, 1963 — Section 5
High Courts21 Jan 2010Allowed
Ravindra Patil Vs Baburao Chitragar and Others Baburao Chitragar and Others Vs The State of Karnataka and Ravindra Patil
Karnataka High Court · (2010) 01 KAR CK 0093
Karnataka Co-operative Societies Act, 1959 — Section 70Penal Code, 1860 (IPC) — Section 34, 379, 411, 448
High Courts21 Jan 2010
Nagarajaiah and Others Vs The Manager, Vijaya Bank, Vijayanagar Branch and Others
Karnataka High Court · (2010) 4 BC 124 : (2010) 3 KarLJ 258
High Courts21 Jan 2010
Kenchappa and Others Vs Smt. Yellamma and Another
Karnataka High Court · (2010) 4 KarLJ 248
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts20 Jan 2010Dismissed
Smt. Anandhi Vs K. Jayaram and Others
Karnataka High Court · (2010) 01 KAR CK 0092
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Jan 2010Dismissed
Smt. Anandibai and Others Vs Smt. Hema and Others
Karnataka High Court · (2010) 3 KCCR 2463
Constitution of India, 1950 — Article 226, 227
High Courts20 Jan 2010Dismissed
C. Prasad Vs Superintendent of Customs, HPU
Karnataka High Court · (2010) 252 ELT 507
Customs Act, 1962 — Section 104, 108, 135
High Courts20 Jan 2010
Hameed Sarfan and Another Vs State
Karnataka High Court · (2010) 2 Crimes 461 : (2010) 2 KarLJ 84
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts20 Jan 2010Allowed
Sunil Kumar and Another Vs State
Karnataka High Court · (2010) 4 BC 353 : (2010) 3 KarLJ 323 : (2011) 6 RCR(Criminal) 153
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts20 Jan 2010
Sri Tajuddin Khan Vs The Oriental Insurance Company Limited and Another
Karnataka High Court · (2010) 1 KCCR 617
High Courts19 Jan 2010Allowed
B.M. Muniappa Vs State of Karnataka and Others
Karnataka High Court · (2010) ILR (Kar) 3827 : (2010) 2 KarLJ 54
Karnataka Government (Transaction of Business) Rules, 1977 — Rule 18, 19Karnataka Lokayukta Act, 1984 — Section 7 (1), 7 (2), 9 (3)
High Courts19 Jan 2010Dismissed
Millennia Developers (P.) Ltd. Vs Deputy Commissioner of Income Tax
Karnataka High Court · (2010) 188 TAXMAN 388
Income Tax Act, 1961 — Section 260 A, 483, 483 (b)
High Courts19 Jan 2010Dismissed
Praxair India Pvt. Ltd. Vs Commissioner of C. Ex. and S.T.
Karnataka High Court · (2010) 18 STR 257 : (2010) 28 STT 287 : (2010) 30 VST 641
Constitution of India, 1950 — Article 226, 227Finance Act, 1994 — Section 83, 86
High Courts19 Jan 2010Dismissed
Sri T.R. Chandrashekar Vs The Deputy Commissioner and Others
Karnataka High Court · (2011) 2 KCCR 912
Karnataka Local Authorities (Prohibition of Defection) Act, 1987 — Section 3 (1) (b), 4
High Courts19 Jan 2010Allowed
Sri. Nagaraj Vs Sri. Harish, Sri. V.R. Murthy and The Branch Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) ACJ 1582 : (2010) ILR (Kar) 2190
High Courts18 Jan 2010Dismissed
Sri Aparajit Basak Vs State Pankaj Kumar Roy Vs State of Karnataka Ram Raksh Jaiswal Vs State of Karnataka
Karnataka High Court · (2010) 01 KAR CK 0045
Penal Code, 1860 (IPC) — Section 302, 307, 328, 34, 420
High Courts18 Jan 2010
Sunandh Selvaraj Vs Smt. Amitha Gilbert
Karnataka High Court · (2010) CriLJ 2665
Criminal Procedure Code, 1973 (CrPC) — Section 125Divorce Act, 1869 — Section 10 (i), 19 (4)
High Courts13 Jan 2010
G.V. Bhushan and Another Vs Union of India (UOI) and Others
Karnataka High Court · (2011) 3 KarLJ 542 : (2011) 4 KCCR 485 SN
Companies Act, 1956 — Section 617Essential Commodities Act, 1955 — Section 3