High Courts16 Dec 1989
Nagaraj C.V. Vs Tahsildar, Shimoga and Another
Karnataka High Court · (1989) 1 KarLJ 331
Karnataka Mandal Panchayats (Election of Pradhana and Upa-Pradhana) Rules, 1987 — Rule 4
COURT ARCHIVE
Karnataka High Court judgments, 1989
443 judgments · page 1 of 23
High Courts15 Dec 1989Allowed
Pramod Isloor Vs State of Karnataka
Karnataka High Court · (1990) ILR (Kar) 278 : (1990) 1 KarLJ 176
Criminal Procedure Code, 1973 (CrPC) — Section 428, 433
High Courts15 Dec 1989
Shivalingappa Murigeppa Kadi Vs Shivayogappa
Karnataka High Court · (1990) ILR (Kar) 3069
Bombay Public Trust Act, 1950 — Section 19, 70 A, 72, 72 (1) (2)
High Courts14 Dec 1989Allowed
Subash Rukmayya Guttedar Vs State of Karnataka
Karnataka High Court · (1990) ILR (Kar) 1823
Karnataka Minor Minerals Concession Rules, 1969 — Rule 19Mines and Mineral (Development and Regulation) Act, 1957 — Section 15
High Courts14 Dec 1989
Kanaka Raj Mehta Vs K.V. Shivakumar
Karnataka High Court · (1990) ILR (Kar) 42
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 20
High Courts14 Dec 1989
State of Karnataka Vs Chamundeswari Industries
Karnataka High Court · (1992) 84 STC 518
High Courts13 Dec 1989
Shankar Vijay Saw Mill and Others Vs State of Karnataka
Karnataka High Court · (1991) 80 STC 192
Karnataka Sales Tax Act, 1957 — Section 22 A
High Courts13 Dec 1989
Mysodet (P.) Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1990) 82 CTR 247 : (1990) 182 ITR 235 : (1990) 3 KarLJ 31 : (1990) 51 TAXMAN 175
Income Tax Act, 1961 — Section 104, 109, 2 (22)
High Courts13 Dec 1989
Parveen Industries Vs Banawar Singh
Karnataka High Court · (1990) 2 ACC 108 : (1990) ACJ 980 : (1990) 60 FLR 745 : (1990) ILR (Kar) 605 : (1990) 3 KarLJ 197 : (1990) 2 LLJ 412
Workmens Compensation Act, 1923 — Section 30, 30 (1) (a), 30 (3)Workmens Compensation Rules, 1924 — Rule 41, 42
High Courts13 Dec 1989
M/s. Jaganmohan Coffee Club Vs State of Karnataka
Karnataka High Court · (1990) 34 KarLJ 65
Constitution (Forty-Sixth Amendment) Act, 1982 — Section 6(2)(A)
High Courts13 Dec 1989
Hind Nippon Rural Industries Pvt. Ltd. (No. 1) Vs Commissioner of Income Tax
Karnataka High Court · (1993) 201 ITR 581
Finance Act, 1976 — Section 2 (9) (c)Income Tax Act, 1961 — Section 256 (2)
High Courts12 Dec 1989Dismissed
Karnataka State Road Transport Corporation Vs Abdul Majeed
Karnataka High Court · (1990) 2 ACC 455 : (1991) ACJ 453 : (1990) ILR (Kar) 1493
Motor Vehicles Act, 1939 — Section 110 (1), 110 A
High Courts12 Dec 1989
State of Karnataka Vs Lt, Hospet Taluk and Others
Karnataka High Court · (1990) 1 KarLJ 144
Karnataka Land Reforms Act, 1961 — Section 63(4)
High Courts12 Dec 1989
R.N. Dongare and Another Vs State of Karnataka
Karnataka High Court · (1990) 77 STC 462
High Courts12 Dec 1989Allowed
Shailaja Uppund Vs Commissioner
Karnataka High Court · (1990) 3 KarLJ 506
Karnataka Municipal Corporations Act, 1976 — Section 147Karnataka Taxation Rules, 1957 — Rule 11, 17 (2)
High Courts12 Dec 1989
State Vs Embichi Ahmed
Karnataka High Court · (1990) 2 ACC 582
Criminal Procedure Code, 1973 (CrPC) — Section 377
High Courts12 Dec 1989
State of Karnataka Vs Subhan Sab
Karnataka High Court · (1990) ILR (Kar) 364
Karnataka Sales Tax Act, 1957 — Section 8Karnataka Sales Tax Rules, 1957 — Rule 25A
High Courts11 Dec 1989
Andanesh Dandappa Manvi Vs State of Karnataka
Karnataka High Court · (1990) ILR (Kar) 1806
Constitution of India, 1950 — Article 14, 226, 227Cotton Ginning and Pressing Factories (Karnataka Amendment) Act, 1986 — Section 8Cotton Ginning and Pressing Factories Act, 1925 — Section 2 B (2)
High Courts07 Dec 1989Dismissed
P.N. Narasimha Murthy Vs Regional Transport Officer
Karnataka High Court · (1990) ILR (Kar) 1710 : (1990) 1 KarLJ 143
Motor Vehicles Act, 1988 — Section 12Motor Vehicles Rules, 1989 — Rule 24
High Courts06 Dec 1989
Income Tax Officer and Another Vs K.L. Srihari (Huf), K.L. Narayana and K.L.A. Padmanabhasa and Another (Huf)
Karnataka High Court · (1993) 109 CTR 248 : (1992) 197 ITR 694
Income Tax Act, 1961 — Section 139 (8), 147, 148, 215