High Courts27 Dec 2010

Abdul Wajid Vs A.S. Onkarappa

Karnataka High Court · (2011) ILR (Kar) 229 : (2011) 4 KarLJ 414 : (2011) 2 KCCR 147 SN

Karnataka Rent Control Act, 1961 — Section 2 (1), 2 (2), 2 (3), 2 (3) (g)Provincial Small Cause Courts Act, 1887 — Section 8, 8 (1), 8 (2)