High Courts15 Jan 2013Dismissed
Mr G M Babu Vs Mr. N. Sivasailam and Bangalore Metro Rail Corporation Ltd.
Karnataka High Court · (2013) 01 KAR CK 0120
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 160 of 165
High Courts15 Jan 2013
S. Vasudeva Advocate Vs Ranganath S.V. Chief Secretary, Govt. of Karnataka, Vidhana Veedhi, Vidhana Soudha, Bangalore - 560001, Subir Hari Singh Secretary, Housing and Urban Department, M.S. Building, Vidhana Veedhi, Bangalore - 560001 and Sham Bhat, Commissioner, Bengaluru Development Authority, Kumara Park West, Bangalore - 560020
Karnataka High Court · (2013) 01 KAR CK 0117
High Courts15 Jan 2013
Sri. N. Prakash Vs Mrs. Damayanthi, The Commissioner, Bruhat Bangalore Mahanagara Palike and The Assistant Executive Engineer
Karnataka High Court · (2013) 01 KAR CK 0110
High Courts15 Jan 2013Dismissed
Smt. Roopashree D.H. Vs S.V. Ranganath Chief Secretary Government of Karnataka Vidhanasoudha Bangalore - 560001 and Bharath Lal Meena Principal Secretary Dept. of Agricultural and Horticulture Government of Karnataka M.S. Building Bangalore - 560001
Karnataka High Court · (2013) 01 KAR CK 0090
High Courts15 Jan 2013
Total Engineering India Pvt. Ltd. Vs Aubergine Projects Pvt. Ltd., Mr. Anthony Kunnel George and Mr. Paramesh
Karnataka High Court · (2013) 01 KAR CK 0076
High Courts15 Jan 2013Allowed
A B Robin Thimmaiah and Others Vs The Station House Officer Srimangala Police Station Srimangala, Virajpet Tq. Pin Code: 571201 Kodagu District
Karnataka High Court · (2013) 01 KAR CK 0072
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 174(c)Karnataka Forest Act, 1963 — Section 24, 73
High Courts15 Jan 2013
Sri.nivasa Murthy G.V., Shivadas N. and Maruthi Prasad S.J. Vs Registrar, Jnana Bharathi, Principal, Vidyodaya Law College and Principal, Vivekananda Law College
Karnataka High Court · (2013) 01 KAR CK 0066
High Courts15 Jan 2013
M/s. Oriental Insurance Company Ltd. Vs Prema Kumari and Others
Karnataka High Court · (2013) 01 KAR CK 0065
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jan 2013Allowed
Chandra and Vinay Kumar Vs State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0052
Penal Code, 1860 (IPC) — Section 399, 402
High Courts15 Jan 2013Allowed
Punith @ Ragavendra Rao Vs State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0047
Penal Code, 1860 (IPC) — Section 366, 376
High Courts15 Jan 2013Dismissed
M/s. Ceeta Industries Limited Vs G. Lingaraju
Karnataka High Court · (2013) 01 KAR CK 0022
Industrial Disputes Act, 1947 — Section 10(4-A), 17B
High Courts15 Jan 2013Allowed
Sri. Rangaraju Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 34, 435, 506-B
High Courts11 Jan 2013
M.G. Dattathreya Vs State and Others
Karnataka High Court · (2013) 2 AKR 409 : (2013) 3 KarLJ 129 : (2013) 2 KCCR 1418
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 397Penal Code, 1860 (IPC) — Section 109, 420, 467, 468
High Courts11 Jan 2013Dismissed
S. Kashinath Vs Smt. Padmini Ramnath
Karnataka High Court · (2013) 2 AKR 719 : (2013) ILR (Kar) 607 : (2013) 3 KarLJ 47 : (2013) 2 KCCR 1102
Specific Relief Act, 1963 — Section 16(c)
High Courts11 Jan 2013
M/s. Karnataka Agro Chemicals Vs The Commissioner of Central Excise Bangalore (III-Commissionerate) Queens Road Bangalore - 560001
Karnataka High Court · (2013) 21 GSTR 545
Central Excise Act, 1944 — Section 35B, 35F, 35G
High Courts11 Jan 2013Dismissed
D. Roopa Moudgil Vs State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0155
High Courts11 Jan 2013
Sri Manjunatha Recreation Association Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0135
High Courts11 Jan 2013
K.T. Nagesh Vs The State of Karnataka Secretary Revenue Department M.S. Building, Bangalore - 560001 and Others
Karnataka High Court · (2013) 01 KAR CK 0121
Karnataka Land Revenue Act, 1964 — Section 94, 94A
High Courts11 Jan 2013Allowed
M/s. Bhoruka Power Corporation Limited Vs Karnataka Power Transmission Corporation Limited
Karnataka High Court · (2013) 01 KAR CK 0109
High Courts11 Jan 2013
K. Sudhakar Reddy (Kalappa Sudhakar Reddy and Others Vs The State of Karnataka and The Housing Commissioner Karnataka Housing Board
Karnataka High Court · (2013) 01 KAR CK 0089