High Courts21 Jan 2013Dismissed
Ravi @ Ravindra Madiwalar Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 158 of 165
High Courts21 Jan 2013
The Commissioner of Income Tax and Another Vs Y. Dwarakanath
Karnataka High Court · (2013) 75 KarLJ 296
Income Tax Act, 1961 — Section 17(3)(iii), 260-A
High Courts21 Jan 2013
HYVA (India) Pvt. Ltd. Vs Commissioner of Central Excise
Karnataka High Court · (2014) 300 ELT 179
High Courts18 Jan 2013
Divisional Manager, United India Insurance Co., Ltd. Vs Mallappa Basappa Indur, by his L.Rs. and Another
Karnataka High Court · (2013) ILR (Kar) 4519
Motor Vehicles Act, 1988 — Section 166Succession Act, 1925 — Section 306
High Courts17 Jan 2013Dismissed
Shriram Chits (K) Private Limited Vs The Additional Registrar of Co-Operative Societies (Industrial Co-Operative Societies) and Others
Karnataka High Court · (2013) 2 AKR 725 : (2013) ILR (Kar) 559 : (2013) 3 KarLJ 31 : (2013) 2 KCCR 1429
Chit Funds Act, 1982 — Section 64, 70, 76Evidence Act, 1872 — Section 114
High Courts17 Jan 2013Allowed
Vimalabai Vs The State
Karnataka High Court · (2013) 01 KAR CK 0108
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 149, 302, 304-B, 498-A
High Courts17 Jan 2013Allowed
Shambulingappa Vs The Special Land Acquisition Officer, M and MIP Room No. 7 Mini Vidhanasoudha Gulbarga
Karnataka High Court · (2013) 01 KAR CK 0107
High Courts17 Jan 2013Dismissed
Smt. Chandamma Vs The State of Karnataka and Others
Karnataka High Court · (2013) 01 KAR CK 0053
High Courts17 Jan 2013Allowed
United India Insurance Co. Ltd. Vs Smt. Muninarasamma and Others
Karnataka High Court · (2013) 2 AKR 467 : (2013) ILR (Kar) 5439 : (2013) 3 KarLJ 260
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts17 Jan 2013
Shri.. Soman Ananthan Vs The Superintendent of Customs, Air Intelligence Unit
Karnataka High Court · (2013) 3 AKR 375 : (2013) ILR (Kar) 3290 : (2013) 3 KarLJ 167 : (2013) 2 KCCR 1249 : (2014) 3 RCR(Criminal) 512
High Courts16 Jan 2013Dismissed
H.R. Narayana Rao and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 2 AKR 573 : (2013) ILR (Kar) 785 : (2013) 3 KarLJ 79 : (2013) 2 KCCR 1421
Consumer Protection Act, 1986 — Section 10(1-A), 10(1-B), 30(2)
High Courts16 Jan 2013Allowed
Sri D.B. Sujendra, Sri Syed Ansar Kalim and Sri A. Lokesh Kumar Vs The State of Karnataka and Others
Karnataka High Court · (2013) 2 AKR 372 : (2013) 3 KarLJ 161 : (2013) 2 KCCR 1435
Consumer Protection Act, 1986 — Section 10, 10(1-A), 24B
High Courts16 Jan 2013
Dr. Sangamesh, A. Patil Vs State of Karnataka and Karnataka University
Karnataka High Court · (2013) 01 KAR CK 0165
Karnataka State Universities Act, 2000 — Section 17
High Courts16 Jan 2013Allowed
Gangaraju @ Raju Vs The State of Karnataka
Karnataka High Court · (2013) 01 KAR CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307
High Courts16 Jan 2013Dismissed
Smt. Radharani Mahadev Kolambe Vs The State of Karnataka, The High Court of Karnataka and The Civil Judges (Junior Division), Selection Committee, High Court of Karnataka
Karnataka High Court · (2013) 2 AKR 590 : (2013) ILR (Kar) 912 : (2013) 5 KarLJ 413 : (2013) 4 KCCR 3369 : (2013) LabIC 2036
Central Civil Services (Conduct) Rules, 1964 — Rule 21Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 5(2)
High Courts16 Jan 2013
Vijay @ Pulimoote and Khaleel Ibrahimulla @ Khaleel Vs State
Karnataka High Court · (2013) 01 KAR CK 0123
High Courts16 Jan 2013
Cadbury India Ltd. Vs Controller of Legal Metrology and The Inspector Department of Legal Metrology
Karnataka High Court · AIR 2013 Kar 108 : (2013) ILR (Kar) 879 : (2013) 5 KarLJ 391 : (2013) 2 KCCR 1574
High Courts16 Jan 2013Dismissed
The Assistant Commissioner of Commercial Taxes and Others Vs Kamala Enterprises
Karnataka High Court · (2013) 75 KarLJ 142
Karnataka Value Added Tax Act, 2003 — Section 4(1)(b)(iii)Limitation Act, 1963 — Section 5
High Courts15 Jan 2013Dismissed
The Divisional Controller NEKRTC, Bidar Vs Ranjeet
Karnataka High Court · (2013) 01 KAR CK 0227
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A
High Courts15 Jan 2013Dismissed
The Divisional Controller, NEKRTC Vs Irappa
Karnataka High Court · (2013) 01 KAR CK 0226
Industrial Disputes Act, 1947 — Section 33(2)(b), 33A