High Courts19 Dec 2013Allowed
Sri C. Nagaraja and Others Vs State of Karnataka and Others State of Karnataka Vs R. Channe Gowda and Others
Karnataka High Court · (2013) 12 KAR CK 0511
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 3 of 165
High Courts19 Dec 2013Allowed
State Bank of India Vs The Karnataka Housing Board and Others
Karnataka High Court · (2013) 12 KAR CK 0510
High Courts19 Dec 2013Dismissed
Manmatayya Vs Shivakumar Manmatayya
Karnataka High Court · (2013) 12 KAR CK 0509
High Courts19 Dec 2013Dismissed
Dr. S. Geetha Vs Dr. Surendran Doraiswamy (now known as Dr. D.S.A. Suridher)
Karnataka High Court · (2013) 12 KAR CK 0508
High Courts19 Dec 2013Partly Allowed
R. Jagadish, R. Laxmidevi Vs Kotesh Gouda and The Divisional Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2014) 1 AKR 497
High Courts19 Dec 2013Allowed
Dinesh G. Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0506
High Courts19 Dec 2013Allowed
Sampangi @ Arun Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0505
High Courts19 Dec 2013Allowed
Deepu, Sri Mallikarjuna and Sri Siddalingaiah Vs State and Govinde Gowda
Karnataka High Court · (2013) 12 KAR CK 0504
High Courts19 Dec 2013Allowed
M/s. Shet and Co. Vs Sri Mohandas
Karnataka High Court · (2013) 12 KAR CK 0503
High Courts19 Dec 2013Partly Allowed
Vijayalakshmi Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0497
High Courts19 Dec 2013
Smt. Kamala Shedthi and Another Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 562
High Courts19 Dec 2013
Mr. Devaraju T. Vs The United India Insurance Company Ltd. United India Insurance Co. Ltd.
Karnataka High Court · (2014) 2 AKR 234 : (2014) ILR (Kar) 2558
High Courts19 Dec 2013Disposed Off
Ashok S. Biradar and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0437
High Courts19 Dec 2013Disposed Off
Afreeb Banu and Mohammed Mujeeb Vs Mysore Urban Development Authority
Karnataka High Court · (2013) 12 KAR CK 0422
High Courts19 Dec 2013Partly Allowed
Rajesh and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0418
High Courts19 Dec 2013Dismissed
B. Krishnamurthy Vs Smt Bharathi @ Bhojamma
Karnataka High Court · (2013) 12 KAR CK 0127
High Courts19 Dec 2013Disposed Off
Smt. Jayamma Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0126
High Courts19 Dec 2013Dismissed
State Vs B.R. Pampapathi
Karnataka High Court · (2013) 12 KAR CK 0092
High Courts19 Dec 2013Dismissed
Sri. D. Nataraj Kamath Vs Smt. B.R. Ragini and Sri. Mohammed Ali
Karnataka High Court · (2013) 12 KAR CK 0091
High Courts19 Dec 2013Dismissed
Sreenivasa Vs Smt. Chandramma
Karnataka High Court · (2013) 12 KAR CK 0090