High Courts19 Dec 2013Dismissed
Smt. Bharathi V. Rao Vs Sri Pramod G. Rao
Karnataka High Court · (2013) 12 KAR CK 0089
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 4 of 165
High Courts19 Dec 2013Allowed
S.G.V.G. Vidya Vardhak P. Trust and Principal, M.G.V.C. Arts College Vs Gangappa, Joint Director of Collegiate Education and Commissioner of Collegiate Education for Degree Colleges
Karnataka High Court · (2013) 12 KAR CK 0088
High Courts19 Dec 2013
Smt. Chandramma and Others Vs The State of Karnataka Dept. of Urban Development and Others Lokesha and Tirumalesha Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KCCR 609
High Courts19 Dec 2013Allowed
Nagendra Prasad K. Vs Sri A.R.S. Kumar and The Karnataka Information Commission
Karnataka High Court · (2013) 12 KAR CK 0086
High Courts19 Dec 2013Disposed Off
Rajasekar Reddy Y. Vs Government of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0085
High Courts19 Dec 2013Disposed Off
M/S. Vasudev Adigas Fast Food (P.) Ltd. Vs The Assistant Commissioner of Commercial Taxes, The Commissioner of Commercial Taxes and The State of Karnataka
Karnataka High Court · (2014) 79 KarLJ 336 : (2014) 69 VST 416
High Courts19 Dec 2013Dismissed
Deepak Kumar P. Shenvi Vs State of Maharashtra and Others
Karnataka High Court · (2014) ILR (Kar) 761 : (2014) 1 KCCR 722
High Courts19 Dec 2013
Larsen and Toubro Limited, ECC Division Vs State of Karnataka and Others
Karnataka High Court · (2014) 44 GST 65 : (2014) 78 KarLJ 283
High Courts19 Dec 2013
Commissioner of Income Tax and Another Vs Sasken Communication Technologies Ltd.
Karnataka High Court · (2014) 265 CTR 540
High Courts19 Dec 2013Allowed
St. Joseph''s Society of Madurai Vs The Deputy Commissioner and Others
Karnataka High Court · (2014) 3 AKR 200 : (2014) 2 KarLJ 623
High Courts18 Dec 2013Dismissed
State of Karnataka Vs K. Narasimhamurthy
Karnataka High Court · (2013) 12 KAR CK 0445
High Courts18 Dec 2013Disposed Off
Sri Ajit Devaraj Vs Smt. Megha Nagaraja Smt. Megha Nagaraja Vs Sri Ajith Devaraj
Karnataka High Court · (2013) 12 KAR CK 0444
High Courts18 Dec 2013
Legal Manager, ICICI Lombard GIC Ltd. Vs Sri Chikkasiddaiah and Sri Jeffery Rathinam Sri Chikkasiddaiah Vs Sri Jeffery Rathinam and ICICI Lombard General Insurance Co Ltd.
Karnataka High Court · (2013) 12 KAR CK 0442
High Courts18 Dec 2013Allowed
Sri B.N. Girish Babu Vs Smt. Brunda
Karnataka High Court · (2013) 12 KAR CK 0441
High Courts18 Dec 2013Partly Allowed
Smt. Pavitra @ Puttalaxmi and Chinmay Vs Ramaswamy G.T., The Manager, New India Assurance Co. Ltd., Sri Raju @ Devaraju and Smt. Hoovamma
Karnataka High Court · (2013) 12 KAR CK 0440
High Courts18 Dec 2013Dismissed
Kshiralinga M. Bansode Vs The State of Karnataka, Department of Education, (Higher Education) and Gulbarga University
Karnataka High Court · (2013) 12 KAR CK 0432
High Courts18 Dec 2013Dismissed
Mr. Narendra Hittalamakki Vs Central Bureau of Investigation
Karnataka High Court · (2013) 12 KAR CK 0430
High Courts18 Dec 2013Allowed
Mr. Ramakrishna Murthy, Mr. Chandrashekar C., Mr. C. Ashwatha and Mr. C. Venu Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0429
High Courts18 Dec 2013Dismissed
K.S. Narayana and Others Vs The Commissioner Bangalore Development Authority
Karnataka High Court · (2013) 12 KAR CK 0421
High Courts18 Dec 2013Partly Allowed
The Divisional Manager, National Insurance Co. Ltd. Vs Seetabai and Others
Karnataka High Court · (2013) 12 KAR CK 0420