High Courts17 Dec 2013Allowed
Rajashekar M. Tilanganji and Others Vs High Court of Karnataka, The Recruitment Committee for Selection to the Post of Civil Judges and State of Karnataka
Karnataka High Court · (2014) ILR (Kar) 502 : (2014) 1 KCCR 585
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 6 of 165
High Courts17 Dec 2013Dismissed
R. Sureka Vs G. Jayakumar
Karnataka High Court · (2013) 12 KAR CK 0537
High Courts17 Dec 2013Allowed
M/s. Lakshmi Nirman (Bangalore) Pvt. Ltd. Vs M/s. Kumar Builders (Kumar Urbana) and Others
Karnataka High Court · (2013) 12 KAR CK 0536
High Courts17 Dec 2013Dismissed
Smt. Jamuna and Others Vs The Joint Registrar of Co-Operative Societies, The Mahila Co-operative Bank Ltd. and Jayaramu
Karnataka High Court · (2013) 12 KAR CK 0535
High Courts17 Dec 2013
Vanamala Vs The Deputy Commissioner, Bijapur and Others
Karnataka High Court · (2013) 12 KAR CK 0534
High Courts17 Dec 2013
The Commissioner of Income Tax, Mangalore and The Joint Commissioner of Income Tax, Assessment Vs M/s. ICDS Limited
Karnataka High Court · (2013) 12 KAR CK 0533
High Courts17 Dec 2013Disposed Off
H.C. Vijaykeethi Vs Union of India, The Chief Executive Officer, Prasar Bharathi Broadcasting Corporation of India and The Director General, Prasar Bharathi Broadcasting Corporation of India
Karnataka High Court · (2013) 12 KAR CK 0532
High Courts17 Dec 2013Dismissed
Dr. K.T. Subhas Chandra Vs The Commissioner of Collegiate Education Department and Others Dr. Vishwa Murthy Vs The Commissioner of Collegiate Education Department, The Principal, Government R.C. College of Commerce and Management, Smt. Tahaseena and The Director, Collegiate Education Department Dr. H. Prakash Vs The Commissioner of Collegiate Education Department and Others
Karnataka High Court · (2014) 1 AKR 776
High Courts17 Dec 2013Partly Allowed
Indo Swiss Jewels Ltd. Vs HMT Watches Ltd.
Karnataka High Court · (2013) 12 KAR CK 0493
High Courts17 Dec 2013
Mr. K. Shivalingaiah and Mrs. Ambika Vs Dr. H.L. Harish and Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0492
High Courts17 Dec 2013Allowed
Mahadeva Vs State of Karnataka and Narayana
Karnataka High Court · (2013) 12 KAR CK 0491
High Courts17 Dec 2013Partly Allowed
Shankaranarayana Bhat and Smt. Bhagyalakshmi Vs Santosh, H.S. Mahesh and Oriental Insurance Company Ltd.
Karnataka High Court · (2013) 12 KAR CK 0409
High Courts17 Dec 2013Dismissed
N. Harsha Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0407
High Courts17 Dec 2013Allowed
N. Choma Naika @ Chomanna, Sundra and Rohith Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0406
High Courts17 Dec 2013Allowed
In Re: Prion PLM and IT Services (India) Private Limited
Karnataka High Court · (2013) 12 KAR CK 0405
High Courts17 Dec 2013Disposed Off
T.G. Lakshminath Vs The Chief Manager, The Federal Bank Ltd.
Karnataka High Court · (2013) 12 KAR CK 0404
High Courts17 Dec 2013Allowed
Sri T. Konappa Reddy Vs The State of Karnataka and Sri N.K. Narasimha Iyengar
Karnataka High Court · (2013) 12 KAR CK 0331
High Courts17 Dec 2013Dismissed
Shree Renuka Sugars Limited Vs Praj Industries Limited
Karnataka High Court · (2013) 12 KAR CK 0330
High Courts17 Dec 2013Allowed
Mr. Cheluvaraj C.C. Vs Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 12 KAR CK 0329
High Courts17 Dec 2013Dismissed
Sri Parera Venugopal Vs Smt. P.B. Rukmini
Karnataka High Court · (2013) 12 KAR CK 0328