High Courts17 Dec 2013
M/s. Mother Care India Limited (in liquidation) Vs Shri. S.N. Rajendran and DHFL Vysya Housing Finance Limited
Karnataka High Court · (2013) 12 KAR CK 0054
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 8 of 165
High Courts17 Dec 2013Dismissed
Dasharath Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0053
High Courts17 Dec 2013Partly Allowed
Vishwakarma Sahakara Bank Ltd. Vs The Joint Registrar of Cooperative Societies and Sri Sadananda Sri Sadananda B. Vs Vishwakarma Sahakara Bank Niyamitha
Karnataka High Court · (2013) 12 KAR CK 0052
High Courts17 Dec 2013Disposed Off
Ali Imam Vs The New India Assurance Co. Ltd. and Girish S.B.
Karnataka High Court · (2014) 2 AKR 125
High Courts16 Dec 2013Partly Allowed
Rama and Muniraju Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0539
High Courts16 Dec 2013Dismissed
Maniklal and Others Vs The Special Land Acquisition Officer, Urban Development Authority and The Commissioner, Gulbarga Development Authority
Karnataka High Court · (2013) 12 KAR CK 0400
High Courts16 Dec 2013Dismissed
M/s. Adani Agri Fresh Ltd. Vs Mahaboob Shariff and State Bank of Mysore
Karnataka High Court · (2013) 12 KAR CK 0324
High Courts16 Dec 2013Disposed Off
Vittal Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0323
High Courts16 Dec 2013Disposed Off
Smt. Kalpana Belur, Represented By Power of Attorney Holder Vs M/s. Karle Infra Projects Pvt. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0320
High Courts16 Dec 2013Disposed Off
C.S. Raghavendra Rao Vs The Union of India
Karnataka High Court · (2013) 12 KAR CK 0300
High Courts16 Dec 2013Dismissed
The State of Karnataka Vs Pandurang
Karnataka High Court · (2013) 12 KAR CK 0299
High Courts16 Dec 2013Dismissed
Sri Krishnappa Vs The Special Deputy Commissioner, Bangalore District, The Assistant Commissioner, Bangalore North Sub-Division, The Tahasildar and Sri. Bhoomi Reddy
Karnataka High Court · (2013) 12 KAR CK 0298
High Courts16 Dec 2013Partly Allowed
Gnyanesh @ Gyanagouda Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0296
High Courts16 Dec 2013Allowed
Sathyanarayana N. Kudur Vs The State of Karnataka and S.H. Duggappa
Karnataka High Court · (2013) 12 KAR CK 0231
High Courts16 Dec 2013
Syed Azhar Hussaini Vs Sharanappa, Saibanna and The Divisional Manager, National Insurance Co. Ltd. Mumtaz, Malik, Mahboob and Maktum Bee Vs Saibanna, Sayed Azhar Hussain and National Insurance Co. Ltd. National Insurance Co. Ltd. Vs Mumtaz and Others
Karnataka High Court · (2013) 12 KAR CK 0154
High Courts16 Dec 2013Dismissed
Smt. Munilakshmamma Vs Sri H.B. Bharath Kumar
Karnataka High Court · (2013) 12 KAR CK 0153
High Courts16 Dec 2013Allowed
Venkataramanappa Vs The Oriental Insurance Co. Ltd. and M.S. Muniraju
Karnataka High Court · (2013) 12 KAR CK 0151
High Courts16 Dec 2013Dismissed
Sri Yellappa Vs The Special Deputy Commissioner, Bangalore District, The Assistant Commissioner, Bangalore North Sub-Division, The Tahasildar and Sri Bhoomi Reddy
Karnataka High Court · (2013) 12 KAR CK 0150