High Courts13 Dec 2013Allowed
I - Ven Pharma Capital Limited Vs Dr. Reddy''s Laboratories Limited
Karnataka High Court · (2013) 12 KAR CK 0316
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 10 of 165
High Courts13 Dec 2013Dismissed
The State of Karnataka Vs Sri S. Hanumanthappa
Karnataka High Court · (2013) 12 KAR CK 0168
High Courts13 Dec 2013Allowed
Shri. G. Gurunath and Smt. Dr. B.L. Sunitha Vs HDFC General Insurance Company Limited and Shri. N. Gnana Murthy
Karnataka High Court · (2013) 12 KAR CK 0167
High Courts13 Dec 2013
K.S.R.T.C. and K.S.R.T.C., Internal Insurance Co. Ltd. Vs Smt. D.V. Anitha and Others
Karnataka High Court · (2014) 2 AKR 1
High Courts13 Dec 2013
Smt. Uma @ Ujjinamma, Ms. Latha, Sri. Mahesh and Sri. Lokesh Vs Sri. G. Ramanujaiah and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0065
High Courts13 Dec 2013Dismissed
Mr. K.U. Pooviah @ Vivek Vs Mrs. Namitha Pooviah
Karnataka High Court · (2014) 2 AKR 10 : (2014) 1 KCCR 756
High Courts13 Dec 2013Allowed
Sri. M. Muniramaiah Vs State of Karnataka, Bangalore Development Authority and The Special Land Acquisition Officer, Bangalore Development Authority
Karnataka High Court · (2013) 12 KAR CK 0012
High Courts13 Dec 2013Allowed
Tippeswamy Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0011
High Courts13 Dec 2013
Dr. M. Shanthakumar Vs Sri T. Palani Velu Alias Palani, Mrs. Mary Jacintha Mascarenhas and Mr. Terrance Mascarenhas
Karnataka High Court · (2013) 12 KAR CK 0010
High Courts13 Dec 2013
State of Karnataka Vs M/s. Indian Hume Pipe Co. Ltd.
Karnataka High Court · (2014) 44 GST 61 : (2014) 78 KarLJ 259 : (2014) 69 VST 258
High Courts13 Dec 2013
State of Karnataka Vs M/s. Steel Tech Industries
Karnataka High Court · (2014) 78 KarLJ 16
High Courts13 Dec 2013Dismissed
G. Premakumar Vs G.T. Roopashri
Karnataka High Court · (2013) 12 KAR CK 0007
High Courts13 Dec 2013Allowed
In Re: Fundermax India Private Limited
Karnataka High Court · (2013) 12 KAR CK 0006
High Courts13 Dec 2013Dismissed
Mr. Venkatesulu Gangineni Vs Mrs. Supraja Irrukumati
Karnataka High Court · (2013) 12 KAR CK 0005
High Courts12 Dec 2013
Maya Appliances (Private) Limited Vs The Commercial Tax Officer, Sales Tax (Enforcement-51) and Others
Karnataka High Court · (2014) 78 KarLJ 159 : (2014) 71 VST 340
High Courts12 Dec 2013Dismissed
Dharma Pravartha Gubbi Nidasale Channananjappa Veerashiva Vidhyarthi Nilaya Trust Vs State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0378
High Courts12 Dec 2013Dismissed
Union of India Vs A. Ashok and Others
Karnataka High Court · (2013) 12 KAR CK 0377
High Courts12 Dec 2013Dismissed
Axis Bank Ltd. Vs M/s. Gokaldas Images Private Ltd.
Karnataka High Court · (2013) 12 KAR CK 0366
High Courts12 Dec 2013Disposed Off
K.R. Chandrashekhar Vs Deputy Conservator of Forests, Deputy Commissioner and Government of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0361
High Courts12 Dec 2013
Smt. Sunitha Nandakumar and Others Vs Managing Director BMTC, United India Insurance Co. Ltd. and Sri. Lakshminarayana
Karnataka High Court · (2013) 12 KAR CK 0360