High Courts12 Dec 2013
Smt. Hemavathi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0359
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 11 of 165
High Courts12 Dec 2013
Smt. Malini Vs Sri. Suryanarayana Reddy M.V. and The Manager, Universal Sompo General Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0358
High Courts12 Dec 2013
The Branch Manager The Oriental Insurance Company Limited Vs Ninganagouda and Chaganlal Ninganagouda Vs Chaganlal and The Branch Manager The Oriental Insurance Company Limited
Karnataka High Court · (2013) 12 KAR CK 0357
High Courts12 Dec 2013Dismissed
Benefit Film City (India) Ltd. Vs Shri Gopal S. Pandit and Mrs. Rajeshwari G. Pandit
Karnataka High Court · (2013) 12 KAR CK 0315
High Courts12 Dec 2013Allowed
Smt. Neelambika P.T. Vs Manjunatha S. Kadam
Karnataka High Court · (2013) 12 KAR CK 0314
High Courts12 Dec 2013Allowed
Smt Harshitha @ Manjula Vs Sri S. Harish
Karnataka High Court · (2014) 3 AKR 102 : (2014) 1 KCCR 641
High Courts12 Dec 2013Dismissed
The Oriental Insurance Company Limited Vs Sri. Manjegowda and Sri. Malappa
Karnataka High Court · (2013) 12 KAR CK 0312
High Courts12 Dec 2013Dismissed
Shantappa and Vijaykumar Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0311
High Courts12 Dec 2013
Wipro Limited Vs The State of Karnataka
Karnataka High Court · (2014) 78 KarLJ 1 : (2014) 74 VST 48
High Courts12 Dec 2013Disposed Off
Sri Mahaveer Chand Vs Sri Roshanlal and Smt. Manuvar Devi
Karnataka High Court · (2013) 12 KAR CK 0308
High Courts12 Dec 2013
Smt. Vidya Devi and Kum. R. Kousalya Tejasri Vs Balaji Enterprises, Bajaj Alliance General Insurance Company Ltd., C. Raghupathy Naidu and Smt. R. Sogasu
Karnataka High Court · (2013) 12 KAR CK 0307
High Courts12 Dec 2013Allowed
G. Mounaguruswami and Seetharamayya Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0306
High Courts12 Dec 2013Dismissed
Hulagesha @ Hulag A. Bovi and Smt Huligyamma Vs State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0305
High Courts12 Dec 2013
Sri Thimmappa Vs State and Saibanna
Karnataka High Court · (2013) 12 KAR CK 0179
High Courts12 Dec 2013Disposed Off
S. Ranganath Jois and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0177
High Courts12 Dec 2013Dismissed
Sri Manjunath Kudva Vs Sri Ganesh Kudva and Others
Karnataka High Court · (2013) 12 KAR CK 0176
High Courts12 Dec 2013Allowed
Hamza Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0166
High Courts12 Dec 2013Partly Allowed
Smt. Suganthi, Selvan Sowmiya Parveen and Selvan Sriram Vs National Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0165
High Courts12 Dec 2013Dismissed
Sri S. Rama Rao Vs Smt J.S. Vanitha
Karnataka High Court · (2013) 12 KAR CK 0164