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Karnataka High Court judgments, 2013

3,288 judgments · page 13 of 165

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High Courts11 Dec 2013Dismissed

The Union of India Vs S. Yaseen Saheb

Karnataka High Court · (2013) 12 KAR CK 0180

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High Courts11 Dec 2013Partly Allowed

Nagamma Vs Mr. Jagadeesh Kavi and The Divisional Manager, New India Assurance Company Limited

Karnataka High Court · (2013) 12 KAR CK 0178

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High Courts11 Dec 2013Dismissed

Sri. Karuna Kumar @ Kumar Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0169

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High Courts11 Dec 2013

Sri. Ramappa, Since dead by his LRs. Smt. Lakshmamma and Others Vs Sri. Majahid and The Branch Manager ICICI Lombard General Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0158

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High Courts11 Dec 2013Dismissed

Smt. Jayamma and Smt. B. Sarojamma Vs B. Jaya Prakash

Karnataka High Court · (2013) 12 KAR CK 0157

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High Courts11 Dec 2013Dismissed

M. Narayana Reddy and Others Vs The Principal Secretary, Revenue Department, Government of Karnataka, The Special Land Acquisition Officer, (Railway), The Secretary, M/s. ITI Employees House Building, Co-operative Society Limited and The Commissioner, Bangalore Development Authority

Karnataka High Court · (2013) 12 KAR CK 0156

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High Courts11 Dec 2013Allowed

Gyanaram Vs State of Karnataka

Karnataka High Court · (2014) 1 AKR 387 : (2014) 2 KCCR 1093

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High Courts11 Dec 2013Allowed

Sri Narayanappa, Sri Siregowda and Sri Muniraju Vs State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0051

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High Courts11 Dec 2013

Kesarval Beverages Ltd. Vs Deputy Commissioner of Income Tax, Circle 12(5)

Karnataka High Court · (2014) 221 TAXMAN 379

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High Courts11 Dec 2013Dismissed

The Management of M/s. Stumpp, Schuele and Somappa Springs Private Ltd. Vs Kiran Gantimath

Karnataka High Court · (2013) 12 KAR CK 0033

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High Courts11 Dec 2013Partly Allowed

Indirabai and Bheemanagouda, Represented by natural guardina mother Vs Nisarahammad and The Branch Manager, United India Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0032

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High Courts11 Dec 2013Dismissed

B.P. Badrinath Vs Smt. Latha Badrinath

Karnataka High Court · (2013) 12 KAR CK 0031

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High Courts11 Dec 2013Dismissed

Smt. A.N. Revathi @ Rekha Vs Vijaykumar and Smt. Prema Pattanashetti

Karnataka High Court · (2013) 12 KAR CK 0030

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High Courts11 Dec 2013Allowed

The State of Karnataka Vs Sri Kunhi Kanna and Others

Karnataka High Court · (2013) 12 KAR CK 0029

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High Courts11 Dec 2013Allowed

M/s. Infants Travels Pvt. Ltd. Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0028

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High Courts11 Dec 2013Dismissed

Mohd. Aleem Vs The State of Karnataka Liyaqat Ali @ Baba Vs The State

Karnataka High Court · (2013) 12 KAR CK 0019

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High Courts11 Dec 2013Partly Allowed

The State Vs Mounesh

Karnataka High Court · (2013) 12 KAR CK 0016

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High Courts11 Dec 2013Partly Allowed

Sri E. Prasanna Vs Sri H.R. Sanjeeva Editor and Publisher and Printer Varada Malnad Kannada Weekly

Karnataka High Court · (2013) 12 KAR CK 0015

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High Courts10 Dec 2013Disposed Off

Mansoor Badeuzzama and Others Vs The State of Karnataka and The Deputy Director, Pre-University Education Department

Karnataka High Court · (2013) 12 KAR CK 0364

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High Courts10 Dec 2013

B.K. Bharath and B.K. Vikram Vs The Managing Director, K.S.R.T.C.

Karnataka High Court · (2013) 12 KAR CK 0363

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