High Courts12 Dec 2013Allowed
S. Ramu Vs G.S. Honnappa and Others
Karnataka High Court · (2013) 12 KAR CK 0163
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 12 of 165
High Courts12 Dec 2013Allowed
Sri B.T. Mohan Krishna Vs Bruhuth Bangalore Mahanagar Palike
Karnataka High Court · (2014) 1 AKR 389 : (2014) ILR (Kar) 1214 : (2014) 1 KCCR 636
High Courts12 Dec 2013Dismissed
The New India Assurance Co. Ltd. Divisional Manager Vs Sri. Wasim and Smt. Rukmani Maruti Sutar
Karnataka High Court · (2013) 12 KAR CK 0063
High Courts12 Dec 2013
SCR Wire Products Vs The Commissioner of Commercial Taxes
Karnataka High Court · (2014) 78 KarLJ 93 : (2014) 70 VST 327
High Courts12 Dec 2013
Kishan V. Mestha Vs Manjunath Shetty and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0014
High Courts12 Dec 2013Dismissed
Shriram General Insurance Co. Ltd. Vs Ashok @ Ashokram and Bhagwan Shankar
Karnataka High Court · (2013) 12 KAR CK 0013
High Courts11 Dec 2013Allowed
Mahesha alias Kuncha Vs The State of Karnataka
Karnataka High Court · (2014) 1 AKR 525
High Courts11 Dec 2013Dismissed
R. Sandhya and R. Swetha Vs S.R. Raju
Karnataka High Court · (2014) 2 AKR 201 : (2014) ILR (Kar) 631 : (2014) 1 KCCR 865
High Courts11 Dec 2013Dismissed
M. Javeed Ali Vs The State of Karnataka, The Returning Officer, Karnataka State Board of Wakfs and Regional Commissioner, Govt. of Karnataka, Karnataka State Board of Wakfs and R. Abdul Reyaz Khan
Karnataka High Court · (2014) 1 AKR 820 : (2014) 2 KCCR 1622
High Courts11 Dec 2013
Smt. Philomina Rodrigus Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 567
High Courts11 Dec 2013
Commissioner of Income Tax and Another Vs Motorola India Electronics (P) Ltd.
Karnataka High Court · (2014) 265 CTR 94
High Courts11 Dec 2013Dismissed
Smt. Drakshayini Vs K.R. Nagaraju
Karnataka High Court · (2013) 12 KAR CK 0301
High Courts11 Dec 2013
Sri. Devaraju, Sri. George K.A. and Sri. Ishwar Since dead by his legal representatives (Smt. Dhanalakshmi, Sri. Chandrashekhar E., Smt. Eluma Sevi and Smt. Neelamani) Vs The State of Karnataka and Others Sri. C.S. Gangadhara and Sri. C.S. Revanna Vs The Government of Karnataka and The Chikkamagalur Urban Development Authority
Karnataka High Court · (2013) 12 KAR CK 0294
High Courts11 Dec 2013Dismissed
Kingfisher Airlines Limited Vs State Bank of India and Others
Karnataka High Court · AIR 2014 Kar 25 : (2014) 2 AKR 33 : (2014) 120 CLA 278 : (2014) 1 KCCR 531
High Courts11 Dec 2013Dismissed
Sunilkumar @ Manu Vs The Station House Officer
Karnataka High Court · (2013) 12 KAR CK 0200
High Courts11 Dec 2013Dismissed
Sri Rajendra Prasad and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0199
High Courts11 Dec 2013Dismissed
Vanarathna Vs The Bangalore Development Authority
Karnataka High Court · (2013) 12 KAR CK 0198
High Courts11 Dec 2013Disposed Off
Sri Gaddi Goudara Chandrappa and Others Vs M/s. Pragathi Gramin Bank, (Erstwhile Tungabhadra Gramin Bank) and Others
Karnataka High Court · (2013) 12 KAR CK 0197
High Courts11 Dec 2013Disposed Off
Sri Munimasthaiah Vs The State of Karnataka Education Department, The Director Government Central Press and The Accountant General in Karnataka
Karnataka High Court · (2013) 12 KAR CK 0182
High Courts11 Dec 2013Allowed
State of Karnataka Vs Sri A.N. Subramanya and Others
Karnataka High Court · (2013) 12 KAR CK 0181