COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 2 of 165

High Courts20 Dec 2013Partly Allowed

BNP Paribas Vs United Breweries (Holdings) Limited and Others RRPF Engine Leasing Limited Vs United Breweries (Holdings) Limited

Karnataka High Court · (2014) 2 AKR 129 : (2014) ILR (Kar) 779

Companies Act, 1956 — Section 433, 434, 536(2), 537(1)Transfer of Property Act, 1882 — Section 52

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High Courts20 Dec 2013Allowed

Sri Y.V. Raghuveer Vs Smt S. Sumana

Karnataka High Court · (2013) 12 KAR CK 0215

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High Courts20 Dec 2013Dismissed

N. Shamanna Vs Smt. Ammaiahamma rep. by GPA Holder Sri K. Rama Reddy

Karnataka High Court · (2013) 12 KAR CK 0211

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High Courts20 Dec 2013Disposed Off

Padma Dore and Others Vs The State of Karnataka Department of Revenue

Karnataka High Court · (2013) 12 KAR CK 0210

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High Courts20 Dec 2013

Official Liquidator of M/s. Star Spin and Twist Machineries Ltd. (in Liqn.) Vs M.J. Mehta and Co. and Karnataka Industrial Areas Development Board IDBI Bank Limited (formerly known as Industrial Development Bank of India Limited and prior to that Industrial Development Bank of India Vs Star Spin and Twist Machineries Limited (in Liqn.)

Karnataka High Court · (2013) 12 KAR CK 0209

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High Courts20 Dec 2013Dismissed

Sri Chandraprakash and Others Vs Chowdeshwari Thogajaveera Kshatriya Sangha (Regd.) and Others

Karnataka High Court · (2013) 12 KAR CK 0206

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High Courts20 Dec 2013

Sunil Kumar Nirani Vs Vasavadatta Cement and Others

Karnataka High Court · (2014) 1 AKR 524 : (2014) 2 KCCR 1141

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High Courts20 Dec 2013Partly Allowed

Manjunath Vs Ranganathagiri and Another

Karnataka High Court · (2014) 1 AKR 526

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High Courts20 Dec 2013Partly Allowed

Sri. R.M. Thavamani and Smt. Valarmathi Vs K.M. Mallappa, The New India Assurance Company Limited, G. Senthil Kumar and United India Insurance Company Limited

Karnataka High Court · (2014) 1 AKR 496

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High Courts20 Dec 2013Dismissed

N.S. Madan Vs Smt. M. Sahana

Karnataka High Court · AIR 2014 Kar 17 : (2014) 1 AKR 595 : (2014) 2 DMC 339 : (2014) 2 KCCR 1661

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High Courts20 Dec 2013Partly Allowed

Eregowda Vs J. Indra Kumar and The Manager, National Insurance Company Limited

Karnataka High Court · (2013) 12 KAR CK 0104

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High Courts20 Dec 2013Allowed

Gopi Vs The State of Karnataka Sunil Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0103

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High Courts20 Dec 2013Allowed

Vinoda Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0102

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High Courts20 Dec 2013Dismissed

Sri B.R. Raju Vs Smt. C.E. Sulochana

Karnataka High Court · (2013) 12 KAR CK 0101

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High Courts20 Dec 2013

Sri. Shyam Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0082

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High Courts20 Dec 2013

State of Karnataka Vs K.B. Lakshmana and Venkatesh

Karnataka High Court · (2013) 12 KAR CK 0081

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High Courts20 Dec 2013Partly Allowed

Sathisha Vs State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0078

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High Courts20 Dec 2013

Sowmyashree Traders Vs State of Karnataka and Others

Karnataka High Court · (2014) 78 KarLJ 154

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High Courts20 Dec 2013Dismissed

M.N. Yogesh Vs The Assistant Executive Eng. (Electricity) City Sub-Division, B.E.S.C.O.M. and Another

Karnataka High Court · (2014) 1 AKR 580 : (2014) 2 KCCR 1532

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High Courts19 Dec 2013Allowed

G.B. Manjunath Vs The State of Karnataka and Sri T. Vijayakumar

Karnataka High Court · (2013) 12 KAR CK 0512

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