Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Essential Commodities Act, 1955 — Section 7Southern States (Regulation of Export of Rice) Order, 1964 — Section 3

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High Courts30 Jul 1975

S.M. Jayaram Vs State of Karnataka

Karnataka High Court · (1976) CriLJ 217

Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379

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High Courts30 Jul 1975

D. Narayana Gowda and Others Vs I.N. Krishna Madystha

Karnataka High Court · AIR 1976 Kar 56 : (1975) 2 KarLJ 403

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 151, 47Karnataka Rent Control Act, 1961 — Section 21, 29 (4)

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High Courts29 Jul 1975

R.S. Lakshmana Reddy Vs The State of Karnataka

Karnataka High Court · AIR 1976 Kar 36 : (1975) 2 KarLJ 291

Karnataka Motor Vehicles Rules, 1963 — Rule 104A (1) (3) (b)Motor Vehicles Act, 1939 — Section 47, 47 (1) (a), 48

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High Courts25 Jul 1975

Gooti Sannaiah and Others Vs State of Karnataka

Karnataka High Court · (1976) CriLJ 154

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 34, 346

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High Courts23 Jul 1975

K.G. Jayaseelan Vs The State of Karnataka and Others

Karnataka High Court · AIR 1976 Kar 71 : (1975) 2 KarLJ 285

Karnataka Cinemas (Regulation) Act, 1964 — Section 18Karnataka Cinemas (Regulation) Rules, 1971 — Rule 107, 96 (1), 96 (2)

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High Courts22 Jul 1975

Kariyappa and Others Vs Patel Rudrappa and Others

Karnataka High Court · AIR 1976 Kar 29 : (1975) 2 KarLJ 278

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 6 Rule 17, Order 6 Rule 18

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High Courts21 Jul 1975

M. Nanjappa Vs The Karnataka State Transport Appellate Tribunal and others

Karnataka High Court · AIR 1975 Kar 238

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High Courts21 Jul 1975

The State of Karnataka Vs K.S. Ramdas and Others

Karnataka High Court · (1976) CriLJ 228

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120 B, 489 B, 489 C, 489 D

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High Courts18 Jul 1975

Nagesh Venkatrao Nilkani Vs Mahabaleshwar R. Hegde and Another

Karnataka High Court · AIR 1976 Kar 70 : (1975) 2 KarLJ 276

Civil Procedure Code, 1908 (CPC) — Section 115

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