High Courts09 Jan 1974
Controller of Estate Duty, Bangalore Vs John D''souza
Karnataka High Court · (1974) ILR (Kar) 299 : (1974) 95 ITR 460
Estate Duty Act, 1953 — Section 21 (1) (i), 64 (1)Finance Act, 1949 — Section 28 (2)
COURT ARCHIVE
142 judgments · page 8 of 8
Karnataka High Court · (1974) ILR (Kar) 299 : (1974) 95 ITR 460
Karnataka High Court · (1975) CriLJ 1156