High Courts02 Jan 1976
H.K. Krishnamurthy Vs The Regional Transport Authority, Mysore and Others
Karnataka High Court · AIR 1976 Kar 190 : (1976) ILR (Kar) 758 : (1976) 1 KarLJ 198
Motor Vehicles Act, 1939 — Section 57 (2), 64 (1) (a)Motor Vehicles Rules, 1939 — Rule 100
