High Courts09 Jan 1981
Venkatappa Ningappa Vs State of Karnataka and Others
Karnataka High Court · (1981) 1 KarLJ 382
Karnataka Land Reforms Act, 1961 — Section 4(B)
COURT ARCHIVE
Karnataka High Court judgments, 1981
393 judgments · page 20 of 20
High Courts08 Jan 1981
Peerappa Vs Basamma
Karnataka High Court · AIR 1981 Kar 163
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 105, 107, 96Limitation Act, 1963 — Section 14, 14 (1)
High Courts08 Jan 1981
Basamma and Others Vs Peerappa
Karnataka High Court · AIR 1982 Kar 9 : (1981) ILR (Kar) 1230 : (1981) 1 KarLJ 286
Civil Procedure Code, 1908 (CPC) — Section 95, 95 (1), 95 (2)
High Courts06 Jan 1981
Rudragouda Basavanagouda Vs Fakirappa Adiveppa and Others
Karnataka High Court · (1981) 1 KarLJ 355
Easements Act, 1882 — Section 15
High Courts05 Jan 1981
Uma Shiva Anant by Lrs. Vs Sripad Bhavani Shankar by Lrs.
Karnataka High Court · (1981) 1 KarLJ 156
Karnataka Land Reforms Act, 1961 — Section 34
High Courts02 Jan 1981
S.N. Nagaraja Rao Vs Chikkachennappa and Others
Karnataka High Court · (1981) 1 KarLJ 201
Contempt of Courts Act, 1971 — Section 15 (1), 15 (1) (b)Representation of the Peoples Act, 1951 — Section 80
High Courts02 Jan 1981
U.V. Shenoy Vs Karnataka Engineering Products Co. (P.) Ltd. and Another
Karnataka High Court · (1983) 54 CompCas 40 : (1981) 1 KarLJ 145
Companies Act, 1956 — Section 433 (1) (b), 433 (e), 433 (f), 434 (1) (a)
High Courts02 Jan 1981
The Divisional Superintendent (Works), Southern Railway, Mysore Vs State of Karnataka and Another
Karnataka High Court · (1981) 48 STC 33
Karnataka Sales Tax Act, 1957 — Section 12 (3), 13 (3) (b), 2 (1) (k)
High Courts02 Jan 1981
British Physical Laboratories India Private Limited Vs The Assistant Collector of Central Excise, The Appellate Collector, Central Excise and The Government of India, Insurance
Karnataka High Court · (1981) ECR 259D
Central Excise Act, 1944 — Section 35 (2)
High Courts02 Jan 1981
Deputy General Manager and Divisional Controller, State Road Transport Corporation, Hassan Vs H. Saroiarnma and Others
Karnataka High Court · (1982) ACJ 457 : AIR 1981 Kar 129 : (1981) ILR (Kar) 560 : (1981) 1 KarLJ 528
Motor Vehicles Act, 1939 — Section 110 B
High Courts01 Jan 1981
Savithri Amma Vs Devaki Amma
Karnataka High Court · AIR 1982 Kar 67 : (1981) 1 KarLJ 162
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, Order 8 Rule 4Hindu Succession Act, 1956 — Section 6, 8
High Courts01 Jan 1981
Shama Rao Hanumantharao Kulkarni and Others Vs State of Karnataka and Others
Karnataka High Court · AIR 1981 Kar 135 : (1981) ILR (Kar) 780 : (1981) 1 KarLJ 193
Civil Procedure Code, 1908 (CPC) — Section 80Karnataka Irrigation Act, 1965 — Section 69Karnataka Land Revenue Act, 1964 — Section 63
High Courts01 Jan 1981
O.S. Anchan Vs Grace W. Enthat and Others
Karnataka High Court · AIR 1982 Kar 14 : (1981) 1 KarLJ 250
Easements Act, 1882 — Section 24