High Courts15 Sept 1961
Mallappa Sidrammappa Vs Sidramappa Basappa
Karnataka High Court · AIR 1962 Kar 212 : (1962) ILR (Kar) 129
Court Fees Act, 1870 — Section 7, 7 (4) (f), 7 (iv)
COURT ARCHIVE
Karnataka High Court judgments, 1961
130 judgments · page 3 of 7
High Courts06 Sept 1961
H.H. Bhairao Rao Maloji Rao Ghorpade Vs Agricultural Income Tax Officer and Another
Karnataka High Court · (1962) 46 ITR 568
Mysore Agricultural Income Tax Act, 1957 — Section 2 (1) (s), 2 (1) (w), 3 (1)
High Courts04 Sept 1961
K.N. Chandra Sekhara and Others Vs State of Mysore and Others
Karnataka High Court · AIR 1963 Kar 292
Mysore Munsifs (Recruitment) Rules, 1958 — Rule 12, 6, 6 (4)Mysore Public Service Commission (Conduct of Business and Additional Functions) Act, 1959 — Section 9
High Courts24 Aug 1961
State Vs Santappa Alva
Karnataka High Court · (1962) CriLJ 445
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207 A (4), 438Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 1961
Firm of C. Haji Abdul Shukoor and Co. and Others Vs Firm of C. Haji Mohamed Ibrahim Saheb Co.
Karnataka High Court · AIR 1962 Kar 239 : (1961) ILR (Kar) 895
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4, Order 47 Rule 7, 104
High Courts09 Aug 1961
Laxman Ramchandra Suryavanshi Vs State of Mysore
Karnataka High Court · (1962) CriLJ 559
Penal Code, 1860 (IPC) — Section 415, 420, 451
High Courts09 Aug 1961
K. Nagappa Shetty Vs Babu Achari and Others
Karnataka High Court · AIR 1962 Kar 179
Easements Act, 1882 — Section 15
High Courts09 Aug 1961
Padmavati Bai Vs Kalyan Rao
Karnataka High Court · (1962) CriLJ 706
Criminal Procedure Code, 1973 (CrPC) — Section 488, 488 (1), 488 (3)
High Courts09 Aug 1961
K.D. Appachu and Others Vs State of Mysore
Karnataka High Court · AIR 1962 Kar 167
Criminal Procedure Code, 1898 (CrPC) — Section 251 A, 251 A (2), 251 A (6), 540
High Courts04 Aug 1961
M.N. Setty Vs V.A. Subbiah Setty
Karnataka High Court · AIR 1962 Kar 80
Limitation Act, 1908 — Section 19
High Courts04 Aug 1961
B.P. Krishnamurthy Vs State of Mysore
Karnataka High Court · (1965) CriLJ 568 : (1964) 1 MysLJ 340 : (1962) 13 STC 436
Mysore Excise Act, 1901 — Section 3 (10), 3 (11), 3 (9)Mysore Sales Tax Act, 1957 — Section 12, 23, 5 (1)
High Courts04 Aug 1961
Philip Pharaak Fernandes and Another Vs The State of Mysore
Karnataka High Court · (1962) CriLJ 560
Criminal Procedure Code, 1973 (CrPC) — Section 173 (4), 207 A (3)Penal Code, 1860 (IPC) — Section 324, 325
High Courts01 Aug 1961
P. Ekambaram Ponnurangam Vs General Manager and Competent Authority, Mysore Govt. Road Transport Department
Karnataka High Court · AIR 1962 Kar 84
Constitution of India, 1950 — Article 311, 311 (2)Penal Code, 1860 (IPC) — Section 381
High Courts01 Aug 1961
N. Thimmiah Vs Mysore Revenue Appellate Tribunal, Bangalore and Others
Karnataka High Court · AIR 1962 Kar 215
Motor Vehicles Act, 1939 — Section 57 (3), 64 (1) (b), 64 (2)
High Courts24 Jul 1961
Gurubasappa and Others Vs Gurulingappa
Karnataka High Court · AIR 1962 Kar 246 : (1961) ILR (Kar) 878
Evidence Act, 1872 — Section 91, 92
High Courts21 Jul 1961
K. Siddalingappa Vs The Revenue Appellate Tripunki and Others
Karnataka High Court · AIR 1962 Kar 161
Motor Vehicles Act, 1939 — Section 64, 64 (1) (b), 64 (2)
High Courts12 Jul 1961
A.K. Appanna Setty and Sons Vs Industrial Tribunal, Tumkur and Others
Karnataka High Court · (1962) 2 LLJ 516
Industrial Disputes Act, 1947 — Section 10 (1) (d), 33, 33 A
High Courts12 Jul 1961
Gowrishanker Oil Mills Vs Industrial Tribunal and Others
Karnataka High Court · (1962) 2 LLJ 527
Industrial Disputes Act, 1947 — Section 33, 33 (2), 33 A
High Courts12 Jul 1961
A.K. Appanna Setty and Sons Rice and Oil Mils and Others Vs S.S. Mailmath and Others
Karnataka High Court · AIR 1962 Kar 108
Industrial Disputes Act, 1947 — Section 10 (1) (d), 33 A, 7 A
High Courts11 Jul 1961
Sirnivasa Silk Mills and Others Vs State of Mysore and Others
Karnataka High Court · AIR 1962 Kar 117 : (1962) 4 FLR 144 : (1962) ILR (Kar) 22
Industrial Disputes Act, 1947 — Section 10 (1) (d), 7 A, 8