High Courts08 Nov 2011Allowed
Sri B C Shekar Vs Smt Bhadramma and Others
Karnataka High Court · (2011) 11 KAR CK 0101
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,051 of 2,397
High Courts08 Nov 2011Dismissed
P.T. Anand Advocate Vs D.M. Eshwarappa and P.M. Chandrasekhar
Karnataka High Court · (2011) 11 KAR CK 0096
Karnataka Stamp Act, 1957 — Section 20, 33, 34, 35, 37 (2)Registration Act, 1908 — Section 17
High Courts08 Nov 2011
G. Nagaraju Vs H.S. Manohar and The United India Insurance Co. Ltd.
Karnataka High Court · (2011) 11 KAR CK 0090
High Courts08 Nov 2011Dismissed
The General Manager Karnataka Milk Federation (KMF) Cattle Feeds Department Pashu Aahara Mishrana. Karkane Rajanakunte Bangalore Rural District Vs Sri. B.K. Shirvraju and Sri. Subhadeva
Karnataka High Court · (2011) 11 KAR CK 0089
Workmens Compensation Act, 1923 — Section 12 (2)
High Courts08 Nov 2011Allowed
Mohammed Yaqub, Mohammed Ayub and Anees Vs Nasreen Taj and Somaya Band
Karnataka High Court · (2011) 11 KAR CK 0087
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 Nov 2011Allowed
Sri. V. Navinishwaran by His GPA Holder, Sri M. Vishwanathvelu Vs Mr. V.K. Arunkumar, Smt. N. Suryakala and Mr. R. Sathyanarayana
Karnataka High Court · (2011) 11 KAR CK 0086
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3
High Courts08 Nov 2011Dismissed
Sri. B.S. Jayaram Vs N.B. Dayberi, The Housing Commissioner, Karnataka Housing Board, Bangalore - 560009
Karnataka High Court · (2011) 11 KAR CK 0080
High Courts08 Nov 2011Dismissed
Madappa Vs Dodda Muniyappa
Karnataka High Court · (2011) 11 KAR CK 0078
Penal Code, 1860 (IPC) — Section 417, 419, 420
High Courts08 Nov 2011
Mr. Dev Ramanna @ Devanandan Ramanna Managing Director Grand Pavilion (A Pavilion Group of Hotels) No. 114, K.H. Road (Double Road) Bangalore-560027 Vs Mr. Balaram M.L.
Karnataka High Court · (2011) 11 KAR CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Nov 2011Dismissed
M. Mallappa and Others Vs N. Gangadhar
Karnataka High Court · (2011) 11 KAR CK 0069
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Nov 2011Allowed
The Commissioner of Income Tax, Central circle C.R. Building, Queens Road, Bangalore and The Deputy Commissioner of Income Tax, Central Circle I, C.R. Building, Queens Road, Bangalore Vs M/s. Gokuldas Exports. No. 70, Mission Road, Bangalore
Karnataka High Court · (2011) 11 KAR CK 0068
Income Tax Act, 1961 — Section 143 (1) (a), 143 (3), 45 (4), 45 (4)
High Courts08 Nov 2011Dismissed
The Commissioner of Income Tax, C.R. Building, Queens Road, Bangalore and The Deputy Commissioner of Income Tax, Central Circle 2(1) C.R. Building, Queens Road, Bangalore Vs M/s. Ask Brothers Family Trust
Karnataka High Court · (2011) 11 KAR CK 0067
Income Tax Act, 1961 — Section 143 (1), 56 (2) (iii)
High Courts08 Nov 2011Dismissed
M/s. Minerva Industries Vs M/s. Lloyds Finance Ltd., No. 805/806, "A" Wing Mittal Towers, M.G. Road, Bangalore - 560001
Karnataka High Court · (2011) 11 KAR CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 397 (1), 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Nov 2011
Sri K.B. Gurubasappa Basappa Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 279, 304 A, 337, 338
High Courts08 Nov 2011Allowed
Parashurama Vs H M Suresh Kumar and Divisional Manager Oriental insurance Co Ltd Div. Off., Muslim Hostel Complex Opp: Fire Brigade, Saraswathipuram Mysore
Karnataka High Court · (2011) 11 KAR CK 0054
High Courts08 Nov 2011
Sri Yallappa Buddannavar Vs The State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0002
High Courts08 Nov 2011
Hiridevamma Sports and Recreation Center Vs The Secretary Department of Home Affairs, Vidhana Soudha, Dr. Ambedkar Road, Bangalore-560 001 and Others
Karnataka High Court · (2011) 11 KAR CK 0001
Karnataka Police Act, 1963 — Section 31
High Courts04 Nov 2011Allowed
Greenply Industries Limited Vs Commissioner of Commercial Taxes
Karnataka High Court · (2012) 53 VST 220
High Courts04 Nov 2011Allowed
Commissioner of Income Tax and Another Vs Infosys Technologies Ltd. (No. 3)
Karnataka High Court · (2012) 349 ITR 598
Income Tax Act, 1961 — Section 10 A, 80 HHE
High Courts04 Nov 2011Partly Allowed
Commissioner of Income Tax Vs Infosys Technologies Ltd.
Karnataka High Court · (2012) 18 TAXMAN 76
Income Tax Act, 1961 — Section 10 A, 80 HHE