COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,050 of 2,397
Sri Vasanth Kumar Vs M/s The Oriental Insurance Co. Ltd. and Sri Ramanna
Karnataka High Court · (2011) 11 KAR CK 0165
B.V. Satish and R.V. Govindaraj Vs Principal Secretary to Government Urban Development Department Government of Karnataka Vidhana Soudha Bangalore-560 001 and Commissioner Bruhat Bangalore Mahanagara Palike Bangalore-560 002
Karnataka High Court · (2011) 11 KAR CK 0162
Sri. Purushothama Gatti, Smt. Chandravathi and Ganga Vs State of Karnataka and The Authorised Authority U/S 77(a) of Karnataka Land Reforms Act and Head Quarters Assistant, Deputy Commissioner''s Office Mangalore, D.K.
Karnataka High Court · (2011) 11 KAR CK 0161
Smt Premalatha Melanta Vs The Land Tribunal and Others
Karnataka High Court · (2011) 11 KAR CK 0159
Sri Muniraju and Others Vs State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0158
Smt. Mary Mohanraj Vs State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0156
C. Jayanna and Sannachikkanna Vs T.R. Vasudev, T.M. Ramaiah, T.R. Yogananda and Obannaraju @ Obalaraju
Karnataka High Court · (2011) 11 KAR CK 0151
Mrs Mary Pothan, Mr. Deepak George Pothan and Mrs Reesa Pothan @ Reesa James Vs M/s. Nandi Housing Pvt. Ltd.
Karnataka High Court · (2011) 11 KAR CK 0149
Bangalore Metropolitan Transport Corporation Vs Krishnamurthy Naidu and Umadevi
Karnataka High Court · (2011) 11 KAR CK 0136
Sri. Lokayya Poojary and Sri. Shekar Poojary Vs The State of Karnataka, The Assistant Commissioner and Chairman, Mangalore Taluk and Sri. Subbanna Shetty K. Nagaraj Vs The Competent Authority, Special Tahasildar, Sri. Srinivasa Setty and Kempanna
Karnataka High Court · (2011) 11 KAR CK 0128
Islamia Institute of Technology Vs Islamia Institute of Technology Employees Union
Karnataka High Court · (2011) ILR (Kar) 5870
Commissioner of Income Tax Vs Gokuldas Exports
Karnataka High Court · (2012) 205 TAXMAN 77
Loku Poojary Vs State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0119
Smt. Manjulavalli Since Deceased by LRs, Sri S. Rajindiran, Sri Ravi Varma and Smt Shashikala Vs State of Karnataka, The Executive Officer, The Secretary, Nandi Grama Panchayat and Sri N.S. Krishnanda
Karnataka High Court · (2011) 11 KAR CK 0118
Canbank Factors Limited Vs Karnataka Bank Ltd. and Classic Cottage International Pvt. Ltd.
Karnataka High Court · (2011) 11 KAR CK 0117
Akbar Sharief Vs The Karnataka State Board of Wakfs and Others
Karnataka High Court · (2011) 11 KAR CK 0115
Smt. Manjamma and Smt. Venkatalakshmamma Vs The State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0113
Sri K. Kumar, Sri K. Shekar alias Chandrasehkar and Sri K. Prakash Vs Smt Nagarathna @ Rathna and Others
Karnataka High Court · (2011) 11 KAR CK 0112
Smt. Geetha, Master B. Raghavendra and Master Dilip Kumar Vs M/s Lakhani Marketing Inc.
Karnataka High Court · (2011) 11 KAR CK 0111