High Courts09 Nov 2011
State of Karnataka Vs Dr. R. Halesha and Others
Karnataka High Court · (2011) 11 KAR CK 0029
Constitution of India, 1950 — Article 73University Grants Commission Act, 1956 — Section 12, 2, 9
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,048 of 2,397
High Courts09 Nov 2011Allowed
Sri Ajith Rao Vs United India Insurance Company Limited
Karnataka High Court · (2011) 11 KAR CK 0007
Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2011
The Divisional Manager K.S.R.T.C. Vs Smt Anasuyabai Since deceased by LRs Respondent Nos.2 to 4, Smt Geetha Smt, Anasuyabai Since deceased by LRs (Smt Geetha and Veena Vs The Divisional Manager, K.S.R.T.C.
Karnataka High Court · (2011) 11 KAR CK 0006
Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011
Gurumurthy and Others Vs The Management of Mysore Paper Mills Limited
Karnataka High Court · (2011) 11 KAR CK 0365
Industrial Disputes Act, 1947 — Section 10
High Courts08 Nov 2011Dismissed
Sri. K. Purushothama Naik Vs The Mangalore University and The Board of Appointment
Karnataka High Court · (2011) 11 KAR CK 0363
Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 32
High Courts08 Nov 2011Dismissed
Sri. Lakshmikanthaiah Vs The State of Karnataka, Sri. T.K. Prakash and Smt. Sharadamma
Karnataka High Court · (2011) 11 KAR CK 0359
Karnataka Land Reforms Act, 1961 — Section 77 A
High Courts08 Nov 2011Dismissed
Kalasappala Gengavva Vs Kalasappala Nagappa and Kalasappala Siddappa
Karnataka High Court · (2011) 11 KAR CK 0356
High Courts08 Nov 2011Dismissed
Mrs. Hajerabi, Mrs. Sharbhanu, Mrs. Najeema and Mr. Kazi Jefri Vs Mr. Khalifa Mohammed Meera, Mrs. Bibi Khatija, Mrs. Mumtaz and Mrs. Bibi Farida
Karnataka High Court · (2011) 11 KAR CK 0355
High Courts08 Nov 2011Dismissed
Smt. Sumithramma Vs Smt. Halamma and Others
Karnataka High Court · (2011) 11 KAR CK 0354
High Courts08 Nov 2011Allowed
Sri Nanjundappa Vs The State of Karnataka, The Land Tribunal, Smt. Kamakshamma Since dead, by her LRs., Sri Krishnappa and Smt. Indiramma
Karnataka High Court · (2011) 11 KAR CK 0353
Karnataka Land Reforms (Amendment) Act, 1997 — Section 45, 46, 47, 48, 48 A (1)
High Courts08 Nov 2011
Smt. C.M. Jayamma and Others Vs Sri. D. Ramu Shetty, The Manager, Oriental Insurance Co., Ltd. and Sri. D.N. Sreenivas
Karnataka High Court · (2011) 11 KAR CK 0350
Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011Allowed
Sri Nanjundegowda Vs C.N. Rangegowda and The National Insurance Company Ltd Hassan Branch Manjunatha Complex Bus Stand Road, Hassan
Karnataka High Court · (2011) 11 KAR CK 0347
High Courts08 Nov 2011
K Sadashiva Prabhu Vs V. Tahngaraju and Others
Karnataka High Court · (2011) 11 KAR CK 0345
High Courts08 Nov 2011Dismissed
The divisional Manager United India Insurance Co. Ltd Divisional Office, MMK Complex P.J. Extension, Davangere Vs S. Raghavendra and Others
Karnataka High Court · (2011) 11 KAR CK 0344
High Courts08 Nov 2011Dismissed
Shri. Srinivasa G. Vs State of Karnataka, Department of Women and Child Development
Karnataka High Court · (2011) 11 KAR CK 0340
High Courts08 Nov 2011Allowed
Sri Rehaman Vs Sri Channegowda and Branch Manager, United India Insurance Company Ltd.
Karnataka High Court · (2011) 11 KAR CK 0278
High Courts08 Nov 2011Dismissed
Bajaj Allainz, General Insurance Co. Ltd. Vs Prakash and V. Manjunath
Karnataka High Court · (2011) 11 KAR CK 0277
Motor Vehicles Act, 1988 — Section 10, 14, 14 (2), 149, 2 (10)
High Courts08 Nov 2011Dismissed
C.R. Nagesh Vs State
Karnataka High Court · (2011) 11 KAR CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Karnataka Excise Act, 1965 — Section 32, 38 A
High Courts08 Nov 2011Allowed
Vodafone Essar South Limited Maruthi Infotecs Centre Vs Mr. Kiran The Proprietor, M/s. G.K. Marketing
Karnataka High Court · (2011) 11 KAR CK 0271
Criminal Procedure Code, 1973 (CrPC) — Section 13 A, 256