COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 1,046 of 2,397

High Courts09 Nov 2011

Chief Executive Officer Zilla Panchayat, District Social Welfare Officer social Welfare Department and Government College Hostel for Schedule Caste and Schedule Tribe Students Vs M.H. Gowraja

Karnataka High Court · (2011) 11 KAR CK 0261

Industrial Disputes Act, 1947 — Section 10 (4-A)

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High Courts09 Nov 2011Allowed

Gujjamma and Others Vs N Radha and M/s United India Insurance Co Ltd.

Karnataka High Court · (2011) 11 KAR CK 0259

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High Courts09 Nov 2011Allowed

Sri. Krishnappa Vs The Managing Director Karnataka State Road Transport Corporation, Kengal Hanumanthaiah Road, Bangalore - 27

Karnataka High Court · (2011) 11 KAR CK 0257

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High Courts09 Nov 2011Dismissed

Smt. Swetha Mothikane Vs Shamantha Davele M.Y.

Karnataka High Court · (2011) 11 KAR CK 0247

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High Courts09 Nov 2011Allowed

Huliyappa Vs Babu and Others

Karnataka High Court · (2011) 11 KAR CK 0245

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High Courts09 Nov 2011Dismissed

Sri Veeraj Vs Smt. Sharada

Karnataka High Court · (2011) 11 KAR CK 0244

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A

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High Courts09 Nov 2011

Smt. Punuru Sumana, Kumar Reddy and Master Pranav, Minor, Rep. by Natural Guardian Mother, Smt. Punuru Sumana, 1st petitioner herein Vs Sri. P.V. Niranjan Kumar Reddy

Karnataka High Court · (2011) 11 KAR CK 0239

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts09 Nov 2011

Sri M. Rajan Vs The Passport Officer. Ministry of Extenal (sic) Affairs, The Passport Office, 80 feet Road, 8th Block, Koramanagala, Bangalore-560034 and Sri C.G. Kpishnadas Nair

Karnataka High Court · (2011) 11 KAR CK 0223

Criminal Procedure Code, 1973 (CrPC) — Section 156 (3)Passports Act, 1967 — Section 10 (3) (e)Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 406

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High Courts09 Nov 2011Dismissed

O. Renuka Vs Shivappa and The Branch Manager Oriental Insurance Company Limited The Branch Manager The Oriental Insurance Co. Ltd. Vs O. Renuka

Karnataka High Court · (2011) 11 KAR CK 0220

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High Courts09 Nov 2011

Smt. Gowramma Vs Special Land Acquisition Officer, National Highway and Competent Authority For Land Acquisition, (KM 30-75) K.R. Circle, Bangalore and Others

Karnataka High Court · (2011) 11 KAR CK 0217

Land Acquisition Act, 1894 — Section 11, 18, 21, 25, 30National Highways Act, 1956 — Section 3 H (4)

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High Courts09 Nov 2011

Rajagopal Konar Vs Ram Sai

Karnataka High Court · (2011) 11 KAR CK 0210

Criminal Procedure Code, 1973 (CrPC) — Section 311, 91

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High Courts09 Nov 2011Dismissed

State of Karnataka Vs V.T. Manjaiah @ Manjunatha @ Papu

Karnataka High Court · (2011) 11 KAR CK 0209

Penal Code, 1860 (IPC) — Section 302, 306

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High Courts09 Nov 2011Dismissed

State Vs B.V. Basavarajaiah

Karnataka High Court · (2011) 11 KAR CK 0207

Criminal Procedure Code, 1973 (CrPC) — Section 378 (1), 378 (3)Penal Code, 1860 (IPC) — Section 406, 408, 409

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High Courts09 Nov 2011Allowed

Sri S. Bangarappa, BA, BL Advocate Vs State of Karnataka

Karnataka High Court · (2011) 11 KAR CK 0170

Penal Code, 1860 (IPC) — Section 117 C (2) (b)Representation of the Peoples Act, 1951 — Section 123

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High Courts09 Nov 2011Allowed

H.S. Siddalingappa Vs Aravinda C and The Manager National Insurance Co. Ltd.

Karnataka High Court · (2011) 11 KAR CK 0167

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High Courts09 Nov 2011

Ashok Nethalkar Nethalkar Vs Kempegowda and Others

Karnataka High Court · (2011) 11 KAR CK 0166

Motor Vehicles Act, 1988 — Section 166

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High Courts09 Nov 2011Allowed

U Abu Arafath Vs Md. Rafeeq, Diwakar Pujari and National Insurance Co Ltd.

Karnataka High Court · (2011) 11 KAR CK 0164

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High Courts09 Nov 2011

New India Assurance Co. Ltd., Divisional Office NO. 11 7th Floor, Unity Buildings, J.C. Road, Bangalore - 560002 Vs N. Subramani @ Subramanya and K. Shashikumar

Karnataka High Court · (2011) 11 KAR CK 0163

Workmens Compensation Act, 1923 — Section 4 (1) (C)

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High Courts09 Nov 2011Dismissed

Sri V Rangappa Vs The Assistant Commissioner, Ramanagaram Sub Division Ramanagaram Bangalore Rural District, Smt Jayamma, Sri Seenappa and Smt Lakshmamma

Karnataka High Court · (2011) 11 KAR CK 0160

Karnataka Land Reforms Act, 1961 — Section 44, 77 A

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High Courts09 Nov 2011Dismissed

D. Chikkabasapppa Since dead by his LRs, D.C. Basavaraju and Smt. Yeshodamma Vs State of Karnataka, The Land Tribunal and N.T. Nanjappa Since dead By his LR Muniyamma

Karnataka High Court · (2011) 11 KAR CK 0157

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