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Karnataka High Court judgments

47,933 judgments · page 1,045 of 2,397

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High Courts09 Nov 2011Dismissed

Smt. Lakshmi Bai Naik Vs The Deputy Commissioner of Shimoga DC office Building Savalanga Main Road Opp. Mini Vidhana Soudha Shimoga City Shimoga District, The Assistant Commissioner Shimoga Sub-Division DC Office Building Savalanga Main Road Opp. Mini Vidhana Oudha Shimoga City Shimoga District and Sri Mutthappa

Karnataka High Court · (2011) 11 KAR CK 0368

Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4 (2), 5, 5 A
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High Courts09 Nov 2011Allowed

Mrs. M Monakka Vs State of Karnataka and Others

Karnataka High Court · (2011) 11 KAR CK 0367

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High Courts09 Nov 2011Dismissed

Sri V S Basave Gowda and Sri B Ramanna Gowda Vs The Executive Engineer O and M Division, Bescom, Tiptur., Superintendent Engineer Bescom, Tumkur and The Managing Director Bescom K.R. Cricle, Bangalore 560002

Karnataka High Court · (2011) 11 KAR CK 0366

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High Courts09 Nov 2011Allowed

Sri Shekaraiah Vs The Director of Public Instructions Primary Education The Public Instructions Department, N Rupathunga Road, Bangalore-560001 and Others

Karnataka High Court · (2011) 11 KAR CK 0364

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High Courts09 Nov 2011Dismissed

M Ravikumar Vs Union of India, Ministry of Personnel Public Grievances and Pension, Department of Personal and Training, New Delhi and Others

Karnataka High Court · (2011) 11 KAR CK 0362

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High Courts09 Nov 2011Dismissed

Smt. Shivamma and Others Vs State of Karnataka and Others

Karnataka High Court · (2011) 11 KAR CK 0361

Karnataka Land Reforms Act, 1961 — Section 77 A
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High Courts09 Nov 2011Dismissed

Smt. Indira Vs Smt. Rajani Shetty and Others

Karnataka High Court · (2011) 11 KAR CK 0360

Karnataka Land Reforms Act, 1961 — Section 44, 77 A
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High Courts09 Nov 2011

Shivanand Ukkali Vs The President, Shri Balaji Banjara Vidya Vardhaka Sangh (r), Ainapur Tanda, Tq : and Dist. Bijapur, The Director of Secondary Education Office of the Commissioner for Public Instruction, Dharwad, The Deputy Director of Public Instructions, Bi japur and The Secretary, Sri. Balaji Banjara Vidya Vardhaka Sangh (r), Ainapur Tanda, Tq : and Dist : Bijapur

Karnataka High Court · (2011) 11 KAR CK 0358

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High Courts09 Nov 2011Dismissed

Sri Junifer C. Alvares and Sri Raunaq Alvares Vs The Secretary Karnataka State Transport Authority Dr. Ambedkar Veedhi M.S. Building, Bangalore--01 and Norbert Montherio

Karnataka High Court · (2011) 11 KAR CK 0357

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High Courts09 Nov 2011Dismissed

Smt. Malathi Bai Vs The Secretary to Government of Karnataka, (Primary and Secondary Education Department) Education Department, M.S. Building, Bangalore-560 001 and Others

Karnataka High Court · (2011) 11 KAR CK 0352

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High Courts09 Nov 2011Allowed

Mrs. Haseena Begum and Others Vs Nil

Karnataka High Court · (2011) 11 KAR CK 0351

Succession Act, 1925 — Section 300, 372
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High Courts09 Nov 2011Allowed

K L Karan Patel Vs Nanjundaswamy, Sri S Mahadevaprasad, United Insurance Co. Ltd. and Others

Karnataka High Court · (2011) 11 KAR CK 0348

Motor Vehicles Act, 1988 — Section 166
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High Courts09 Nov 2011Allowed

Sri Shailesh Vs Sri Ganesh Poojary and Others

Karnataka High Court · (2011) 11 KAR CK 0346

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High Courts09 Nov 2011

Sri K.L.J.A. Kiran Babu Vs The Management of the Hewlett-Packard GlobalSoft Private Limited, HP Avenue, 39/40, Electronics City, Hosur Road, Bangalore

Karnataka High Court · (2011) 11 KAR CK 0341

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High Courts09 Nov 2011

M/s Sriram Transport Finance Company Limited Vs Deputy Commissioner for Transport, Bangalore Rural, 4th Floor. Podium Block, Bangalore - 1 and Others Karnataka State Road Transport Corporation Vs The Regional Transport Officer, and Taxation Authority, Kolar Dist and M. Ramakrishna

Karnataka High Court · (2011) 11 KAR CK 0339

Karnataka Motor Vehicle Taxation Act, 1957 — Section 15, 15 (2) (b), 31 A (2) (b)
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High Courts09 Nov 2011Allowed

K Sundar Vs Shankarappa, Ramachandra M.S. and The United India Insurance Co. Ltd.

Karnataka High Court · (2011) 11 KAR CK 0279

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High Courts09 Nov 2011Dismissed

Sri Honnegowda @ Dore Gowda Vs Sri Srinivasa and Others

Karnataka High Court · (2011) 11 KAR CK 0275

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
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High Courts09 Nov 2011Allowed

Sri R.S. Patel Vs Smt. Siddagangamma

Karnataka High Court · (2011) 11 KAR CK 0274

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
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High Courts09 Nov 2011Dismissed

K. Gopal Murthy Vs Vasantha Kumar Beml Employee and The Commissioner City Municipal Robertsonpet KGF-563122

Karnataka High Court · (2011) 11 KAR CK 0273

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
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High Courts09 Nov 2011

Mr. H.R. Purushothama Vs State

Karnataka High Court · (2011) 11 KAR CK 0269

Motor Vehicles Act, 1988 — Section 177, 181, 182, 184Penal Code, 1860 (IPC) — Section 279, 337, 338
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