COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 1,047 of 2,397

High Courts09 Nov 2011Dismissed

K Nagaraj Setty Since Dead by His L.Rs. Hemanth Raju, Smt. K. Nagamani and K N Puttanna Setty Since Dead by His L.Rs. Smt. K.P. Uma and Sri. K.P. Naresh Vs State of Karnataka and Others

Karnataka High Court · (2011) 11 KAR CK 0155

Constitution of India, 1950 — Article 226, 227Karnataka Land Revenue Act, 1964 — Section 3 (11), 48

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High Courts09 Nov 2011

G.S. Siddaraju Vs The Managing Director KSRTC Central Offices Transport House Shanthinagar K.H. Road Bangalore-560027

Karnataka High Court · (2011) 11 KAR CK 0154

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High Courts09 Nov 2011Dismissed

C. Srinivasa Reddy Vs Doddanarayan Reddy Since Dead by Lrs, Smt Thimmakka Reddy and Others

Karnataka High Court · (2011) 11 KAR CK 0153

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A

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High Courts09 Nov 2011Dismissed

Smt. Jayalakshmamma and Sri. S.M. Sreenath Vs Sri. Krishnappa, Smt. Rangamma Since Deceased by her LRs, G.K. Narayanaswamy and Smt. Rathnamma

Karnataka High Court · (2011) 11 KAR CK 0152

Karnataka Land Reforms Act, 1961 — Section 77 A

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High Courts09 Nov 2011Allowed

Sri Kempegowda Vs Smt. Siddagangamma

Karnataka High Court · (2011) 11 KAR CK 0150

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151

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High Courts09 Nov 2011Dismissed

C.M. Sudharshan Vs The Management of Bharath Earth Movers Ltd Bangalore Complex Banglaore 560075

Karnataka High Court · (2011) 11 KAR CK 0148

Industrial Disputes Act, 1947 — Section 10 (4-A)

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High Courts09 Nov 2011Allowed

CIT and Dy. CIT Vs Gayathri Foundation

Karnataka High Court · (2011) 11 KAR CK 0141

Income Tax Act, 1961 — Section 132, 140 A, 158 BFA, 158 BFA (1), 158 BS

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High Courts09 Nov 2011Allowed

Bangalore Metro Politan Transport Corporation Vs The Deputy Labour Commissioner and the Appellate Authority, under the Payment of Gratuity Act, The Assistant Labour Commissioner and Controling Authority under the Payment of Gratuity Act and B. Munikrishnappa

Karnataka High Court · (2012) 132 FLR 1041

Payment of Gratuity Act, 1972 — Section 13, 14, 2 (A), 4, 4 (6)

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High Courts09 Nov 2011Dismissed

Sri. Anil kumar Vs Smt. Sargjamma and Others

Karnataka High Court · (2011) 11 KAR CK 0127

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High Courts09 Nov 2011Allowed

Umur Khayam Khan Vs G.L. Venkatachalapathy Shetty

Karnataka High Court · (2011) 11 KAR CK 0126

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High Courts09 Nov 2011Dismissed

Smt. Narayanamma Vs Sri K.H. Ramakrishnappa Huchappa, Sri R. Raja and Sri Lakshminarayana

Karnataka High Court · (2011) 11 KAR CK 0116

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 5 Rule 17

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High Courts09 Nov 2011Dismissed

Smt. Deviramma, N. Nagaraju Gowda and Puttananjaiah Gowda Vs Shivananjaiah and Shivakumar

Karnataka High Court · (2011) 11 KAR CK 0114

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10 (2)Evidence Act, 1872 — Section 108

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High Courts09 Nov 2011Dismissed

Sri Sharanappa Sajjan Vs The Divisional Controller Bangalore Metropolitan Transport Corporation K.H. Road Bangalore-560027 and The Managing Director KSRTC, Central Offices K.H. Koad Bangalore-560027

Karnataka High Court · (2011) 11 KAR CK 0100

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High Courts09 Nov 2011Allowed

Smt. Zulekabi and Others Vs Sri Ahmed Shariff Sab

Karnataka High Court · (2011) 11 KAR CK 0088

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27

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High Courts09 Nov 2011Dismissed

Kumari P. Kavya Vs Union of India, Ministry of Personnel Public Grievances and Pension, Department of Personal and Training, New Delhi and Others

Karnataka High Court · (2011) 11 KAR CK 0085

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High Courts09 Nov 2011Dismissed

State Vs Hanumantha and Lakshmamma

Karnataka High Court · (2011) 11 KAR CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 378 (1), 378 (3)Penal Code, 1860 (IPC) — Section 302, 304, 304 II, 34

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High Courts09 Nov 2011Allowed

Sri. Rathan Shiva @ Shivanna Vs State Rasheed Khan, Ashu @ Ashwak, Jabi @ Jabiulla and Abdul Jabbar Vs State of Karnataka

Karnataka High Court · (2011) 11 KAR CK 0077

Penal Code, 1860 (IPC) — Section 120 B, 354, 376 (2) (g), 511

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High Courts09 Nov 2011Allowed

P. Balakrishna Vs The Oriental Insurance Co. Ltd., No. 3. Ist Floor, Kheny Bldg., I Cross, Gandhinagar, Bangalore - 560009 and T.M. Dakshina Murthy Shetty

Karnataka High Court · (2011) 11 KAR CK 0056

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High Courts09 Nov 2011

Sri. Subbarayappa Vs New India Assurance Co. Ltd. and K. Shashikumar The New India Assurance Co., Ltd. Vs S. Suhbarayappa and K. Shashikumar

Karnataka High Court · (2011) 11 KAR CK 0055

Motor Vehicles Act, 1988 — Section 166

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High Courts09 Nov 2011Dismissed

Smt Usha and Kum. Preethi Ranjana Vs Subramanya Bhat and Managing Director APSRTC, Musheera Bad, Hyderabad National Insurance Co. Ltd. Vs Smt Usha Reddy and Kum.Preethi Ranjan

Karnataka High Court · (2011) 11 KAR CK 0053

Motor Vehicles Act, 1988 — Section 166

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