COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 1,054 of 2,397

High Courts04 Nov 2011Allowed

M/s. Arvind Brands Limited Vs Commissioner of Central Excise Office of the Commissioner of Central Excise Bangalore - 1 Commissionaerate C.R. Buildings, Queens Road P.B.No.5400 Bangalore - 560001

Karnataka High Court · (2011) 11 KAR CK 0179

Central Excise Act, 1944 — Section 35 (1)

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High Courts04 Nov 2011

Smt. Rekha Vs K. Shivaram

Karnataka High Court · (2011) 11 KAR CK 0178

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts04 Nov 2011Dismissed

Sri.Mahesh and Smt.Shivananjamma Vs The Nanjanagudu Police Station

Karnataka High Court · (2011) 11 KAR CK 0177

Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304 B, 34, 498A

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High Courts04 Nov 2011Allowed

Sri. Rama Nayak Vs M.N. Shashidhar and United India Insurance Co. Ltd.

Karnataka High Court · (2011) 11 KAR CK 0175

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High Courts04 Nov 2011Dismissed

The Branch Manager, United India Insurance Co. Ltd. Vs Smt. Vanajakshamma and Others Smt. Vanajakshamma and Sri. G.K. Chandrashekharappa Vs S.B. Gangadhar and Others

Karnataka High Court · (2011) 11 KAR CK 0174

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Nov 2011Allowed

K.C. Ravindra Vs The Managing Director, KSRTC and United India Insurance Company Ltd.

Karnataka High Court · (2011) 11 KAR CK 0173

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High Courts04 Nov 2011Dismissed

The Divisional Controller, KSRTC, Mangalore Division, Mangalore Vs N.R. Kiran Kumar and The Manager, The Oriental Insurance Co. Ltd.

Karnataka High Court · (2011) 11 KAR CK 0172

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High Courts04 Nov 2011Allowed

Sri. G.S. Ravish Vs Sri. Sreenivasa Murthy, Smt. Suma Ramesh and The United India Insurance Company Ltd.

Karnataka High Court · (2011) 11 KAR CK 0171

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Nov 2011

Sri.Nagesha Vs State of Karnataka

Karnataka High Court · (2011) 11 KAR CK 0145

Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 498A

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High Courts04 Nov 2011Allowed

The Managing Director, K.S.R.T.C. Vs Apsar Sharief Sri. Apsar Sharief Vs The Managing Director, K.S.R.T.C., K.H. Road, Shanthinagar, Bangalore-27

Karnataka High Court · (2011) 11 KAR CK 0144

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Nov 2011Allowed

Commissioner of Income Tax and Another Vs Infosys Technologies Ltd.

Karnataka High Court · (2012) 246 CTR 371 : (2012) 349 ITR 588 : (2012) 205 TAXMAN 389

Income Tax Act, 1961 — Section 37, 37 (1), 80 HHE

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High Courts04 Nov 2011Dismissed

Smt. Mythramma Vs The Assistant Commissioner Chitradurga and The Secretary Siddapura Grama Panchayati

Karnataka High Court · (2011) 11 KAR CK 0106

Karnataka Panchayat Raj (Motion of no-confidence against Adhyaksha and Upadhyaksha of Grama Panchayat) Rules, 1994 — Rule 3 (1), 3 (2)

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High Courts04 Nov 2011Allowed

Shankar @ Yellappa, Manjappa, Venkatesha and Govinda @ Govinda Gollara Vs State of Karnataka

Karnataka High Court · (2011) 11 KAR CK 0066

Penal Code, 1860 (IPC) — Section 34, 406, 420

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High Courts04 Nov 2011Allowed

Mahesha @ Ravi @ Kumara Vs The State of Karnataka

Karnataka High Court · (2011) 11 KAR CK 0065

Penal Code, 1860 (IPC) — Section 380, 457

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High Courts04 Nov 2011Allowed

Raghu @ Raghunath Vs State

Karnataka High Court · (2011) 11 KAR CK 0063

Penal Code, 1860 (IPC) — Section 307, 326, 34

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High Courts04 Nov 2011

Mr. Arijith Mandal Vs Mrs Jayeta Mandal and State of Karnataka

Karnataka High Court · (2011) 11 KAR CK 0062

Civil Procedure Code, 1908 (CPC) — Section 89Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A, 506

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High Courts04 Nov 2011Allowed

Sri Manja @ Kodapeetha Manja Vs The State of Karnataka

Karnataka High Court · (2011) 11 KAR CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 504

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High Courts04 Nov 2011Allowed

Munishani and Smt Mangamma Vs D. Thiruganam and New India Assurance India Ltd.

Karnataka High Court · (2011) 11 KAR CK 0060

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Nov 2011

N. Lokesha Vs Narayan and The Manager, ICICI Lombard Motor Insurance Co. Ltd., Near Saraswathi Theatre Saraswathipuram, Mysore City 570 005

Karnataka High Court · (2011) 11 KAR CK 0059

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High Courts04 Nov 2011

Sri C. Ramachandra Reddy Vs The State of Karnataka, Department of Urban Development and The Bangalore Development Authority

Karnataka High Court · (2011) 11 KAR CK 0047

Karnataka Town and Country Planning Act, 1961 — Section 69 (2)

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