High Courts03 Nov 2011Allowed
Sri G.D. Jayarama Vs Kamataka Lokayuktha Police
Karnataka High Court · (2011) 11 KAR CK 0287
Prevention of Corruption Act, 1988 — Section 19
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,056 of 2,397
High Courts03 Nov 2011Dismissed
The State of Karnataka and The Commissioner of Health and Family Welfare Services Vs Dr. Shanthala K.S. and Others
Karnataka High Court · (2011) 11 KAR CK 0284
Karnataka State Civil Services (General Recruitment) Act — Section 3Karnataka State Civil Services (General Recruitment) Rules, 1977 — Rule 3B
High Courts03 Nov 2011Allowed
P. Rajeev Vs The Commissioner, BBMP Bangalore and The Deputy Commissioner of Administration, BBMP Bangalore
Karnataka High Court · (2011) 11 KAR CK 0282
High Courts03 Nov 2011Dismissed
Chandrashekar and Another Vs State of Karnataka and Others
Karnataka High Court · (2011) ILR (Kar) 5464
Karnataka General Clauses Act, 1899 — Section 3 (37), 3 (42)Karnataka Panchayat Raj Act, 1993 — Section 46, 48 (1), 48 (4)Mysore Village Panchayats and Local Boards Act, 1959 — Section 31
High Courts03 Nov 2011Dismissed
Byrappa and Others Vs The Deputy Commissioner, Mandya District, Mandya and Others
Karnataka High Court · (2011) 11 KAR CK 0252
Karnataka Local Authorities (Prohibition of Defection) Act, 1987 — Section 2 (vi), 3 (1) (a), 3 (1) (b), 4 (1)
High Courts03 Nov 2011
Mr. Hariharan Vs Mrs. Sudhandira Jackson (NRI) By her GPA holder and Mr. V. Chandran
Karnataka High Court · (2011) 11 KAR CK 0251
High Courts03 Nov 2011Allowed
Lundbeck India Private Limited Vs Additional Commissioner of Commercial Taxes
Karnataka High Court · (2012) 54 VST 131
High Courts03 Nov 2011Allowed
Smt. P. Lalithamma, Smt. P. Savitha, Master P. Srinivas Karthik and Master P. Srinivas, Appellants 3 and 4 since Minors, are represented by their Natural Guardian and Mother Smt. P. Savitha, the Second Appellant above named, Appellants 1 to 4 Vs The Commissioner, Bangalore City Corporation
Karnataka High Court · (2013) ACJ 1456 : (2012) 2 KarLJ 696
Forest Act, 1963 — Section 272, 437Penal Code, 1860 (IPC) — Section 304 A, 338
High Courts03 Nov 2011Dismissed
Satish Gowda @ Satish Vs The State
Karnataka High Court · (2011) 11 KAR CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 341
High Courts03 Nov 2011Dismissed
Union of India and Others Vs Sri Lewellyin Joseph, Sri Manak Lal, Sri B.N. Mohan and Sri J. Suresh Babu
Karnataka High Court · (2011) 11 KAR CK 0197
Indian Railway Establishment Manual — Rule 216
High Courts03 Nov 2011
Sri B. Shivaiingaiah Vs Karnataka State Warehousing Corporation
Karnataka High Court · (2011) 11 KAR CK 0189
High Courts03 Nov 2011Allowed
Vittala Poojary and Vanaja Vs K. J. Adhikari and Branch Manager, United India Insurance Company Ltd.
Karnataka High Court · (2011) 11 KAR CK 0185
High Courts03 Nov 2011Allowed
Sri. Sheena Poojary Vs Sri. H. Rama Naik and H. Anand Shetty
Karnataka High Court · (2011) 11 KAR CK 0184
High Courts03 Nov 2011Dismissed
The Branch Manager, The Oriental Insurance Company Ltd. Vs Smt. Kanthi @ Chandravathy and Others
Karnataka High Court · (2011) 11 KAR CK 0183
Motor Vehicles Act, 1988 — Section 166
High Courts03 Nov 2011
H. Ravi Vs State
Karnataka High Court · (2011) 11 KAR CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts03 Nov 2011Dismissed
Karibasavaraju R. Vs The State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0123
High Courts03 Nov 2011Allowed
Sri. Anthonyswamy and Sri. Shekar Raju K V Vs Coffee Board Employees House Building Co-operative Society Coffee Board, Bruhath Bangalore Mahanagara Palike and Bangalore Development Authority
Karnataka High Court · (2011) 11 KAR CK 0049
High Courts03 Nov 2011
Smt. Leelavathi Vs M/s. New India Assurance Company Ltd. and Sri. N.Kumara Vel
Karnataka High Court · (2011) 11 KAR CK 0034
Motor Vehicles Act, 1988 — Section 166
High Courts03 Nov 2011Allowed
K. Bommalingappa@Bramhananda Vs The Branch Manager The Oriental Insurance Company Ltd. and Raja s. Taratare
Karnataka High Court · (2011) 11 KAR CK 0033
High Courts03 Nov 2011
National Insurance Company Ltd. Vs A.T. Manjunath and A.T. Arun Kumar and S.G. Krishnaswamy A.T. Manjunath and A.T. Arun Kumar Vs The Branch Manager, M/s. National Insurance Company Ltd., Branch Office, Muddappa Complex, Shirani Road, Tumkur - 572101 and S.G. Krishnaswamy
Karnataka High Court · (2011) 11 KAR CK 0031