High Courts03 Nov 2011Allowed
Anwar Khan Vs Sri S.P. Lokesh Kumar and The Branch Manager United India Insurance Company Ltd.
Karnataka High Court · (2011) 11 KAR CK 0030
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,057 of 2,397
High Courts03 Nov 2011
Puttaswamy Vs Central Bank of India
Karnataka High Court · (2011) 11 KAR CK 0027
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (2), 17
High Courts03 Nov 2011
Latha Vs Central Bank of India
Karnataka High Court · (2011) 11 KAR CK 0026
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (2), 17
High Courts03 Nov 2011Dismissed
Sri Sanjay G Lingadalli Vs The State of Karnataka and Sri Prashant M M
Karnataka High Court · (2011) 11 KAR CK 0024
High Courts03 Nov 2011Dismissed
Union of India Vs B.R. Shivalinge Gowda, L. Nagaraju and Others The Senior Superintendent of Post Offices, Kolar Divisiou, Kolar, The Director of Postal Services, S.K. Region, Bangalore-560 001. Vs V. Venkatesh, T.S. Lakshminarasimhaiah, E.D. Packer and K.N. Mohan Union of India and Others Vs S.S. Chougule and Others
Karnataka High Court · (2011) 11 KAR CK 0023
High Courts03 Nov 2011Dismissed
Smt. Revathi Vs The State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0004
High Courts02 Nov 2011Allowed
Vaijinath Sajjanshetty Vs Vasanthrao S/o Gunderao died by L.Rs. (Kamalabai, Ashok, Pradeep and Hema and Others
Karnataka High Court · (2011) 11 KAR CK 0399
High Courts02 Nov 2011Dismissed
The Executive Engineer Karnataka Housing Board Vs Shri Malleshappa Deceased by L.Rs. (Smt. Shailaja and Others)
Karnataka High Court · (2013) 2 KCCR 1046
High Courts02 Nov 2011
M/s. Aishwarya Association Vs The Government of Karnataka Home Department and Others
Karnataka High Court · (2011) 11 KAR CK 0301
Karnataka Police Act, 1963 — Section 31
High Courts02 Nov 2011Dismissed
Smt. Bhagya Vs Assistant commissioner Office of Mysore Sub Division District Mysore and Others
Karnataka High Court · (2011) 11 KAR CK 0300
Karnataka Panchayat Raj ((Motion of No-Confidence against Adhyaksha and Upadhyaksha of Grama Panchayat) Rules, 1994 — Rule 3, 3 (2)
High Courts02 Nov 2011Dismissed
Smt Prema Rao Vs The Bangalore Development Authority
Karnataka High Court · (2011) 11 KAR CK 0296
High Courts02 Nov 2011Dismissed
P.P. Thangachan and Others Vs Jayakulal and Others
Karnataka High Court · (2011) 11 KAR CK 0295
High Courts02 Nov 2011Allowed
The Divisional Controller Bellary Division Karnataka State Road Transport Corporation Bellary Vs H N Basavarajappa
Karnataka High Court · (2011) 11 KAR CK 0294
High Courts02 Nov 2011Allowed
G.V.D. Sarojini Naidu and Others Vs Union of India and R.G. Guruswamy Naidu
Karnataka High Court · (2011) 11 KAR CK 0291
High Courts02 Nov 2011Allowed
Thippeswami Vs Girish H. M.
Karnataka High Court · (2011) 11 KAR CK 0290
High Courts02 Nov 2011Allowed
Prema S Hegde and Akasha S Hegde Vs Subod Bullal, Rajavarma Jain, Gummada Banga House, Naravi village, Belthangady and United India Insurance Company Ltd., Prabhu Building, 1st floor, Opp : Arun Talkies Main Road, Puttur
Karnataka High Court · (2011) 11 KAR CK 0289
High Courts02 Nov 2011
Sri Sachih Murali Naik Vs The Vishweshwaraiah Technological University (vtu) and Moodiakatte Institute of Technology
Karnataka High Court · (2011) 11 KAR CK 0286
High Courts02 Nov 2011
Sri C.S. Chandrashekar Vs The Bangalore Development Authority
Karnataka High Court · (2011) 11 KAR CK 0285
Land Acquisition Act, 1894 — Section 30
High Courts02 Nov 2011
D.S. Dwarakahath Murthy Vs The Deputy Commissioner Bangalore Rural District Bangalore, The Chief Officer Town Municipal Council Devanahalli and D.S. Madhu Rao
Karnataka High Court · (2011) 11 KAR CK 0283
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Nov 2011Allowed
Shri. Sakappa Gowda Vs The Land Tribunal and Others
Karnataka High Court · (2011) 11 KAR CK 0281