High Courts13 Aug 2010Dismissed
Rohit Kumar & Anr Vs Rajesh Kumar Gupta & Ors
Jharkhand High Court · (2010) 4 JLJR(Jhar) 469
Bihar Building (Lease, Rent And Eviction) Control Act, 1982 — Section 6, 11A, 15
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 981 of 1,479
High Courts13 Aug 2010Dismissed
Rajaram Bhuiya Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2011) 1 JLJR(Jhar) 1 : (2011) 128 FLR 256
Constitution of India, 1950 — Article 14, 226
High Courts13 Aug 2010Dismissed
Shiv Kant Verma Vs Union of India (UOI)
Jharkhand High Court · (2010) 08 JH CK 0081
High Courts13 Aug 2010Dismissed
Sanjeev Kumar Jalan and Rajeev Jalan @ Banti Jalan Vs State of Jharkhand and Pyare Lal Das
Jharkhand High Court · (2010) 4 JLJR 253
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 379, 500
High Courts13 Aug 2010Allowed
Smt. Kamla Devi and Ganga Prasad Gupta Vs The State of Jharkhand and Sheela Devi
Jharkhand High Court · (2010) 4 JLJR 340
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
High Courts13 Aug 2010Allowed
Jai Kumar and Smt. Ramkali Devi Vs The State of Jharkhand and Pranab Kumar Haldar
Jharkhand High Court · (2010) 4 JLJR 346
Penal Code, 1860 (IPC) — Section 34, 403, 405, 406, 420
High Courts13 Aug 2010Dismissed
Gauri Yadav Vs State of Jharkhand
Jharkhand High Court · (2011) 7 RCR(Criminal) 502 : (2011) 1 JLJR 32
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts12 Aug 2010Dismissed
Rajiv Sachdeva Vs Rajhans Steel Ltd. (In liquidation), Anjane Ferro Alloys Ltd., Diversified Vyapar Pvt. Ltd. and Bihar State Industrial Credit and Investment Corporation
Jharkhand High Court · (2010) 4 JLJR 521 : (2011) 3 BC 168 : (2011) 6 RCR(Civil) 1681
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 20, 20(1), 20(2), 22
High Courts12 Aug 2010Allowed
Chandra Kant Gopalka Vs The State of Jharkhand and Rajendra Singh
Jharkhand High Court · (2010) 08 JH CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 202Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts12 Aug 2010Allowed
Durga Kumari Vs Central Coalfields Limited and Others
Jharkhand High Court · (2010) 4 JLJR 224
High Courts12 Aug 2010
Nilam Verma @ Smt. Neelam Devi, Soni Kumari @ Rajni and Neeru Devi @ Neeru Verma Vs The State of Jharkhand and Smt. Sanju Kumari Devi @ Babli Verma @ Kumari Jaya
Jharkhand High Court · (2010) 4 JLJR 75 : (2011) 2 DMC 151 : (2011) 6 RCR(Criminal) 1435
Penal Code, 1860 (IPC) — Section 498A
High Courts12 Aug 2010Dismissed
Sunil Kumar Sah alias Sunil Kumar Vs The State of Jharkhand, The Deputy Commissioner and Deoghar Municipality
Jharkhand High Court · (2010) 08 JH CK 0039
Bihar and Orissa Municipal Act, 1922 — Section 188Constitution of India, 1950 — Article 226
High Courts12 Aug 2010
Dulal Chand Ghosh Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 77
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Essential Commodities Act, 1955 — Section 7
High Courts12 Aug 2010
Ujjal Transport Agency Vs Coal India Limited and Others
Jharkhand High Court · (2010) 4 JLJR(Jhar) 344 : AIR 2011 Jhar 34
High Courts11 Aug 2010Dismissed
Kamal Kishore Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 143
High Courts11 Aug 2010Dismissed
Smt. Chandrakala Sharma Vs Bank of India
Jharkhand High Court · AIR 2011 Jhar 24
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts10 Aug 2010Dismissed
Bokaro Contractors Association Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2010) 08 JH CK 0085
Employees State Insurance Act, 1948 — Section 87
High Courts10 Aug 2010Dismissed
Nunu Ram Vishwakarma Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2010) 4 JLJR 25 : (2010) 127 FLR 161
High Courts10 Aug 2010Dismissed
Gulwanti Devi Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2010) 4 JLJR 28
High Courts09 Aug 2010Allowed
Bijay Lakra Vs State Of Jharkhand and anr
Jharkhand High Court · (2011) 1 JLJR 450
Code Of Criminal Procedure, 1973 — Section 227, 313, 376