High Courts02 Feb 2011Dismissed
State of Jharkhand Vs Dasrath Mondal and Another Fulmani Kumari Karmkar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 02 JH CK 0053
Penal Code, 1860 (IPC) — Section 323, 34, 493
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 960 of 1,481
High Courts02 Feb 2011Allowed
Shakil Ahmad and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 2 JCR 41 : (2011) 8 RCR(Criminal) 2231
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts02 Feb 2011Dismissed
Jai Govind Tiwari Vs Bokaro Steel Plant, subsidiary of Steel Authority India Ltd. and Others
Jharkhand High Court · (2011) 130 FLR 118 : (2011) 2 JCR 22 : (2011) 2 RCR(Rent) 200
High Courts02 Feb 2011Allowed
Harendra Kumar Ghosh and Kishore Kumar Tiwary Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 02 JH CK 0004
High Courts01 Feb 2011Dismissed
Kalicharan Soren and Others Vs Mahadeb Hembram and Sahadeb Hembram
Jharkhand High Court · AIR 2011 Jhar 82 : (2011) 2 JCR 32
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Constitution of India, 1950 — Article 227
High Courts01 Feb 2011Allowed
Hare Krishna Jaiswal @ Kisto Bhagat Vs The State of Jharkhand and Prakash Mishra
Jharkhand High Court · (2011) 02 JH CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts01 Feb 2011
Smt. Mira Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 34 : (2011) 1 JLJR 569
High Courts01 Feb 2011Dismissed
Setu Printers Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 38
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 70
High Courts01 Feb 2011Allowed
Dr. Anand Mohan Roy @ A.M. Roy and Another Vs State of Jharkhand
Jharkhand High Court · (2011) 2 JCR 138
Penal Code, 1860 (IPC) — Section 107, 302, 306, 34
High Courts01 Feb 2011
Gumadi Soren Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 02 JH CK 0052
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 53
High Courts01 Feb 2011
Ramchhapit Singh and Others Vs Shrikrishna Singh and Others
Jharkhand High Court · (2011) 02 JH CK 0051
High Courts01 Feb 2011Allowed
Gangadhar Jha Vs The State of Jharkhand, Director General of Police, Deputy Inspector General of Police and Commandant
Jharkhand High Court · (2011) 129 FLR 638 : (2011) 2 JCR 337 : (2011) 2 JLJR 28
High Courts01 Feb 2011Dismissed
Sona Mahto Vs The State of Jharkhand
Jharkhand High Court · (2011) 5 RCR(Criminal) 434
Evidence Act, 1872 — Section 106, 25Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts01 Feb 2011
Md. Muslim Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 02 JH CK 0002
High Courts31 Jan 2011Dismissed
Nilamber Vaid Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 2530
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341Probation of Offenders Act, 1958 — Section 4
High Courts31 Jan 2011Allowed
Mrityunjay Kishore Mittu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 148
High Courts31 Jan 2011
Harihar Nath Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0069
Jharkhand State Universities Act, 2000 — Section 2, 67
High Courts31 Jan 2011
Navin Kishore Sahay Vs Allahabad Bank and Others
Jharkhand High Court · AIR 2011 Jhar 119 : (2012) 1 BC 83 : (2011) 2 JCR 203 : (2011) 8 RCR(Civil) 2029
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 2, 31
High Courts31 Jan 2011
Dipti Niketan Middle School Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0054