High Courts29 Mar 2011Dismissed
Santosh Kumar Jain Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2)Penal Code, 1860 (IPC) — Section 182, 211
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 947 of 1,481
High Courts29 Mar 2011Allowed
Mithilesh Kumar and Lalan Bihari Sharan Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 2 JCR 560
Criminal Procedure Code, 1973 (CrPC) — Section 173, 437, 482, 82, 83Penal Code, 1860 (IPC) — Section 409, 420
High Courts29 Mar 2011Dismissed
Satyam Associates Vs Canara Bank and Another
Jharkhand High Court · AIR 2011 Jhar 102 : (2011) 2 JCR 514 : (2011) 8 RCR(Civil) 2092
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17
High Courts29 Mar 2011Dismissed
The Oriental Insurance Company Ltd. Vs Smt. Sumitra Devi and Others
Jharkhand High Court · (2011) 2 JCR 405 : (2011) 3 TAC 576
High Courts29 Mar 2011
Swapan Chakraborty Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 7 RCR(Criminal) 249
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Mar 2011
Jan Kalyan Morcha Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0103
High Courts29 Mar 2011Dismissed
Ramesh Kumar Sahi @ Ramesh Kumar Rahi Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 03 JH CK 0099
High Courts29 Mar 2011Allowed
Satyandra Rajak Vs The State of Jharkhand
Jharkhand High Court · (2011) 2 JCR 533
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379
High Courts29 Mar 2011
Samit Kumar Singh @ Sumit Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0090
Penal Code, 1860 (IPC) — Section 395
High Courts29 Mar 2011
Shyam Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0088
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts29 Mar 2011
Shailesh Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0087
Penal Code, 1860 (IPC) — Section 307, 323, 326, 34, 386
High Courts29 Mar 2011
Bahamani Tuti Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0086
High Courts29 Mar 2011
Laltu Shah Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0079
Penal Code, 1860 (IPC) — Section 34, 413, 414
High Courts29 Mar 2011
Shamshad Khan @ Md. Shamsad Khan Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0078
Penal Code, 1860 (IPC) — Section 120B, 413, 414, 467, 468
High Courts29 Mar 2011Dismissed
Md. Ibrahim Khan @ Md. Ibrahim Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0077
Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Mar 2011Allowed
Raj Kumar Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Jharkhand Value Added Tax Act, 2005 — Section 25
High Courts29 Mar 2011
Court on its Own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0073
High Courts29 Mar 2011
Nawaz Ahmad Vs Jharkhand State Forest Development Corporation and Others
Jharkhand High Court · (2011) 4 BC 416 : (2011) 2 JCR 515 : (2011) 8 RCR(Civil) 2030
High Courts29 Mar 2011
Mohd. Kamrul Vs Jharkhand State Forest Development Corporation and Others
Jharkhand High Court · (2011) 2 JCR 504
High Courts29 Mar 2011
Ram Shankar Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0030