COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 944 of 1,481

High Courts31 Mar 2011Dismissed

Ajay Tirkey Vs The State of Jharkhand

Jharkhand High Court · (2011) 3 JCR 24

Criminal Procedure Code, 1973 (CrPC) — Section 162, 173Penal Code, 1860 (IPC) — Section 143, 147, 148, 307, 323Railways Act, 1989 — Section 145, 146, 147

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High Courts31 Mar 2011Dismissed

AML Steel and Power Ltd. and Others Vs The State of Jharkhand and Shree Shyam Minerals

Jharkhand High Court · (2011) 2 JCR 575

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts31 Mar 2011Dismissed

Sudhanshu Trivedi @ Sudhanshu Kumar Trivedi Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0182

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High Courts31 Mar 2011Allowed

Munu Mahto and Jairam Mahto Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0164

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 482Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts31 Mar 2011Dismissed

Krishna Murari Vs State of Jharkhand and The Dy. S.P.-cum-Officer Incharge, Vigilance

Jharkhand High Court · (2011) 8 RCR(Criminal) 2107

Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts31 Mar 2011Allowed

Kartik Vishwakarma Vs The State of Jharkhand

Jharkhand High Court · (2012) 3 Crimes 314

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A

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High Courts31 Mar 2011Dismissed

Radhiya Mosst. and Others Vs Ramdasi Devi and Others

Jharkhand High Court · (2011) 2 JCR 585

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High Courts31 Mar 2011

Deepak Kansari, Angad Kansari and Smt. Kabita Kansari Vs State of Jharkhand and Another

Jharkhand High Court · (2011) 03 JH CK 0148

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)

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High Courts31 Mar 2011

Debashish Mohanty, Ashish Mishra and Prem Shankar Keshri Vs State of Jharkhand and Bipin Kumar Singh

Jharkhand High Court · (2011) 03 JH CK 0147

Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 482Penal Code, 1860 (IPC) — Section 34, 379, 384

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High Courts31 Mar 2011

Mohan Munda Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0118

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts31 Mar 2011

Vikash Kumar Mahato Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 03 JH CK 0109

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High Courts31 Mar 2011Allowed

Dinesh Prasad Daga Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 2 JCR 580

Land Acquisition Act, 1894 — Section 12A, 9

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High Courts31 Mar 2011

Sarita Devi @ Sarita Mahto Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 03 JH CK 0083

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High Courts31 Mar 2011

Vijay Yadav Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0080

Penal Code, 1860 (IPC) — Section 414, 420, 467, 468, 471

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High Courts31 Mar 2011

Laxman Oraon Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0063

Arms Act, 1959 — Section 25(1)(A), 26, 35Criminal Law (Amendment) Act, 1932 — Section 17

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High Courts31 Mar 2011

Aamrah Rizvi and Others Vs Jharkhand Academic Council, Secretary, Jharkhand Academic Council and Principal, SSLNT Mahila Mahavidyalaya

Jharkhand High Court · (2011) 03 JH CK 0055

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High Courts31 Mar 2011Dismissed

Sanju Singh @ Sanjeev Kumar Singh Vs The State of Jharkhand and Elahi Ansari

Jharkhand High Court · (2011) 03 JH CK 0032

Criminal Law (Amendment) Act, 1932 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307

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High Courts31 Mar 2011Dismissed

Muneshwar Prasad Singh Vs Harijindra Singh and Another

Jharkhand High Court · (2011) 03 JH CK 0031

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High Courts31 Mar 2011Dismissed

Pintu Mandal @ Pintu Kumar Mandal Vs State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0019

Dowry Prohibition Act, 1961 — Section 3, 4Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 201, 304(B), 34

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High Courts31 Mar 2011

Namrata Kiran Rani Vs State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)

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