High Courts24 Jun 2011Dismissed
Muni Devi @ Vijeta Devi, Vijay Kumar Sao, Sushila Kumari and Radha Devi Vs Rajdhani Devi and Others
Jharkhand High Court · (2011) 4 JCR 46
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 924 of 1,481
High Courts24 Jun 2011Allowed
Faiju Yadav @ Shiv Kumar Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0015
Bihar Control of Crimes Act, 1981 — Section 12(2), 21, 22Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 380
High Courts24 Jun 2011Dismissed
Prahlad Kumar Pal Vs Anjana Pal and Ramchandra Pal
Jharkhand High Court · (2011) 06 JH CK 0012
High Courts23 Jun 2011
Mrs. Tunua Devi Etc. Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 105
High Courts23 Jun 2011Dismissed
Chandra Shekhar Pandey Vs Union of India (UOI)
Jharkhand High Court · (2011) 3 JCR 419
Constitution of India, 1950 — Article 107, 118, 122, 166, 166(3)
High Courts22 Jun 2011Allowed
Mani Lal Mahto @ Muni Lal Mahto Vs State of Jharkhand
Jharkhand High Court · (2011) 3 JCR 483
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 34, 414
High Courts22 Jun 2011Allowed
Ajit Kant Sahay Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0094
High Courts22 Jun 2011
Jai Prakash Narayan Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 95
High Courts22 Jun 2011
Jasvindar Kaur Seth Vs Vinoba Bhave University and Others
Jharkhand High Court · (2011) 4 JCR 96
High Courts22 Jun 2011Dismissed
Tata Iron and Steel Company Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0061
Industrial Disputes Act, 1947 — Section 25FF
High Courts22 Jun 2011Dismissed
Garden Reach Ship Builders and Engineers Ltd., Merin Diesel Engine Plant, Ranchi Vs Union of India and Others
Jharkhand High Court · (2011) 06 JH CK 0005
High Courts21 Jun 2011Allowed
Kiran Bala Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 480
High Courts21 Jun 2011Allowed
Bajrani Prasad Agarwal Vs State of Jharkhand
Jharkhand High Court · (2011) 3 JCR 409
Essential Commodities Act, 1955 — Section 3, 7
High Courts21 Jun 2011
Bitia Hembram Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 407
High Courts21 Jun 2011
Court On Its Own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0083
Civil Procedure Code, 1908 (CPC) — Section 80, 89
High Courts21 Jun 2011
Ponde Hembram Vs The State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0049
Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Jun 2011Allowed
Tata Cummins Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0048
High Courts21 Jun 2011
Somar Mahto Vs Central Coalfield Ltd., Ranchi and Others
Jharkhand High Court · (2011) 3 JCR 482
High Courts20 Jun 2011Allowed
Branch Manager, Hazaribag Branch, National Insurance Co. Ltd. Vs Anand Prakash Handa
Jharkhand High Court · (2011) 06 JH CK 0158
Legal Services Authorities Act, 1987 — Section 22C, 22C(4), 22C(7), 22C(8)
High Courts20 Jun 2011Dismissed
Prabhash Singh @ Nunu Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0148
Bihar Control of Crimes Act, 1981 — Section 12(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)