High Courts08 Jul 2011Allowed
Sohwa Devi and Others Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 119
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 919 of 1,481
High Courts07 Jul 2011Dismissed
Raghunath Balmuchu and Another Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 218
Penal Code, 1860 (IPC) — Section 201, 302, 307, 34
High Courts07 Jul 2011Allowed
Amar Ahmad Khan @ Amar Ahmad and Others Vs Shamim Ahmad Khan @ Md. Shamim Khan and Another
Jharkhand High Court · (2011) 4 JCR 61
Limitation Act, 1963 — Article 54, 10, 11, 12, 13
High Courts07 Jul 2011Allowed
Dr. (Mrs.) Karuna Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 35
High Courts07 Jul 2011Allowed
Md. Ulfat Hussain Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 25
Fundamental Rules — Rule 22, 22(I)(a)(2)
High Courts07 Jul 2011Dismissed
Nandu Prasad Vs Union of India and Others
Jharkhand High Court · (2011) 4 JCR 16
Constitution of India, 1950 — Article 226
High Courts07 Jul 2011
Md. Eqbal Khan Vs State of Bihar and Others
Jharkhand High Court · (2011) 4 JCR 9
High Courts07 Jul 2011Allowed
Satyendra Kumar Vs The State of Bihar and Others
Jharkhand High Court · (2011) 4 JCR 126
High Courts07 Jul 2011Allowed
Amar Ahmad Khan @ Amar Ahmad, Jameer Ahmad Khan @ Jamir Ahmad and Nasima Khatoon Vs Shamim Ahmad Khan @ Md. Shamim Khan and Khadija Khatoon
Jharkhand High Court · (2011) 4 JCR 61
Limitation Act, 1963 — Article 54, 18, 20, 3
High Courts07 Jul 2011
Rajendra Pandey Vs The State of Jharkhand and Shatrughan Pathak
Jharkhand High Court · (2011) 3 JCR 463
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts07 Jul 2011
Duryodhan Gope and Subir Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 134
Constitution of India, 1950 — Article 16(4A)
High Courts07 Jul 2011Allowed
Surendra Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 55
High Courts07 Jul 2011Dismissed
Superintendent of Police, SPE/CBI Vs Balmiki Singh, Subhash Kumar, Rajendra Prasad Ojha and Ragho Bhagat
Jharkhand High Court · (2012) 4 JCR 689
Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 12, 13(2), 7
High Courts06 Jul 2011Allowed
Shivkumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 124
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts06 Jul 2011Dismissed
Krishna Kherwar Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 33
Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Jul 2011Allowed
Rudra Pratap Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 177
Constitution of India, 1950 — Article 14, 16, 21
High Courts06 Jul 2011Dismissed
Deolal Hazam Vs Mahalakshmi Fibers and Industries Ltd.
Jharkhand High Court · (2011) 07 JH CK 0211
High Courts06 Jul 2011
Saroj Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0186
High Courts06 Jul 2011
Jharkhand State Electricity Board and Others Vs Sukh Sagar Metal Pvt. and Another
Jharkhand High Court · (2011) 07 JH CK 0170
High Courts06 Jul 2011
Ram Lakhan Poddar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 192