High Courts13 Mar 2012Allowed
Arun Kumar Singh @ A.K. Singh Vs State of Jharkhand and another
Jharkhand High Court · (2012) 03 JH CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
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Jharkhand High Court judgments
29,615 judgments · page 860 of 1,481
High Courts13 Mar 2012
Shri Umakant Chakravarty Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 03 JH CK 0153
High Courts13 Mar 2012Dismissed
Md. Wajid Hassan Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 03 JH CK 0143
High Courts13 Mar 2012Allowed
T.N.B. Rao, M.C. Yadav and Rajendra Prasad Ritolia Vs The State of Bihar (now Jharkhand) and Gulab Prasad Kuswaha
Jharkhand High Court · (2012) 03 JH CK 0135
Penal Code, 1860 (IPC) — Section 120B, 420, 427, 464
High Courts13 Mar 2012Dismissed
Jai Prakash Sharma, Om Prakash Sharma and Satya Narain Sharma Foni Vs Rita Devi
Jharkhand High Court · (2012) 03 JH CK 0119
High Courts13 Mar 2012Dismissed
Arvind Kumar Mishra Vs Union of India and Others
Jharkhand High Court · (2012) 2 JLJR 184
High Courts13 Mar 2012
Geeta Devi Vs Sri Birendra Kumar Shrivastava, Managing Director, Steel Authority of India Ltd., Bokaro and Others
Jharkhand High Court · (2012) 03 JH CK 0113
High Courts13 Mar 2012
Ganesh Bhagat Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 303 : (2012) 2 JLJR 144
Chotanagpur Tenancy Act, 1908 — Section 46, 71AConstitution of India, 1950 — Article 226
High Courts13 Mar 2012
Irfan Ahamad, Sahjahan Khatoon, Mahzoor Alam and Marim Khatoon Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 03 JH CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts13 Mar 2012Dismissed
Prakash Mandal and Goura Devi Vs State of Jharkhand
Jharkhand High Court · (2012) 03 JH CK 0100
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Mar 2012Dismissed
Gulam Jilani Vs The State of Jharkhand and Sahira Bibi
Jharkhand High Court · (2012) 03 JH CK 0092
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts13 Mar 2012Dismissed
Ramjee Power Construction Ltd. Vs Union of India and Others
Jharkhand High Court · (2012) 2 JCR 535
Income Tax Act, 1961 — Section 132, 132A, 139, 142, 142(2A)Income Tax Rules, 1962 — Rule 6G
High Courts13 Mar 2012
Salwa Devi Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 03 JH CK 0073
High Courts13 Mar 2012Allowed
Smt. Rekha Baxla Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 2 JCR 670
High Courts13 Mar 2012Allowed
Dr. A.K. Balyan @ Dr. Ashok Kumar Balyan Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 03 JH CK 0013
Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24, 25, 25(1)Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 72, 74, 81(1), 81(3)Negotiable Instruments Act, 1881 (NI) — Section 141
High Courts13 Mar 2012
Sunil Kumar Yadav Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 03 JH CK 0005
High Courts12 Mar 2012Dismissed
Employer in relation to the management of P.B. Area of M/s. BCCL Vs Their workman being represented by the President, Rashtriya colliery Mazdoor Sangh, Dhanbad and Another
Jharkhand High Court · (2012) 03 JH CK 0188
High Courts12 Mar 2012Dismissed
Arbind Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 03 JH CK 0171
High Courts12 Mar 2012
Anup Kumar Chatterjee Vs State of Jharkhand and Mr. Jagdish Yadav Rajendra Dave Vs State of Jharkhand and Mrs. Suman Pathak, The Circle Officer, Town Anchal, Ranchi Sadar, Ranchi
Jharkhand High Court · (2012) 03 JH CK 0166
High Courts12 Mar 2012Dismissed
Mahesh Prasad Lunkesh Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 03 JH CK 0154