High Courts15 Jul 2013Dismissed
Sachidanand Prasad Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 AJR 773
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 740 of 1,479
High Courts12 Jul 2013Dismissed
Ramesh Kumar Goyal Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 825
High Courts12 Jul 2013Disposed Off
Ranjit Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 666
High Courts12 Jul 2013
Chandradeep Yadav and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 657
High Courts12 Jul 2013Dismissed
Thakur Sarayu Prasad Singh Vs The Steel Authority of India Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 620
High Courts12 Jul 2013
Ram Sudhir Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 709
High Courts12 Jul 2013Allowed
Satish Raj Alias Chhotu Kumar Alias Chhotu Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 705
High Courts12 Jul 2013Dismissed
State of Bihar Vs Smt. Usha Rani Pal and Others
Jharkhand High Court · (2013) 07 JH CK 0108
High Courts12 Jul 2013Disposed Off
M/s. Talcem Casting (P) Ltd Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 3 AJR 655 : (2013) 4 JLJR 141
Jharkhand Industrial Area Development Authority Act — Section 6(2)(a), 6(2)(b)
High Courts12 Jul 2013Dismissed
Ekram Ahmad Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 3 AJR 718 : (2013) 4 JLJR 145
Criminal Procedure Code, 1973 (CrPC) — Section 360, 406Penal Code, 1860 (IPC) — Section 406, 420
High Courts12 Jul 2013Disposed Off
Antu Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0104
Constitution of India, 1950 — Article 226
High Courts12 Jul 2013Allowed
Prem Pandey Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 514 : (2013) 4 JLJR 400
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts12 Jul 2013Dismissed
Deoram Soren Vs The State of Jharkhand and Parwati Soren
Jharkhand High Court · (2013) 3 AJR 711 : (2014) 2 DMC 53 : (2013) 4 JLJR 319
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 376, 417
High Courts12 Jul 2013Disposed Off
Shri Binod Mahato Vs Mohit Mahato and Others
Jharkhand High Court · (2013) 07 JH CK 0079
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 151
High Courts12 Jul 2013
Saraswati Devi and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 560
High Courts12 Jul 2013
Jagdish Prasad Vs General Manager (Region), Food Corporation of India and Others
Jharkhand High Court · (2013) 139 FLR 347
High Courts12 Jul 2013Disposed Off
M/s. Jai Hanuman Coal Suppliers Vs M/s. Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 3 AJR 710