High Courts25 Feb 2014
Sri Ram Mineral Company Vs Union of India
Jharkhand High Court · (2014) 3 AJR 451 : (2014) 2 JLJR 305
Jharkhand Value Added Tax Act, 2005 — Section 35, 35(7), 40(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 704 of 1,479
High Courts24 Feb 2014Dismissed
Devendra Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 346
High Courts24 Feb 2014Dismissed
Abhishek Prakash Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 799 : (2014) 2 JLJR 172
Constitution of India, 1950 — Article 14, 16
High Courts24 Feb 2014Allowed
Kapildev Chaudhary Vs Ajmerun Bibi and Others
Jharkhand High Court · (2014) 4 ACC 29 : (2014) ACJ 2720 : (2014) 2 JLJR 392
Constitution of India, 1950 - Article 215Motor Vehicles Act, 1988 - Section 140 149 149(2) 149(2)(a) 149(2)(a)(ii)Penal Code, 1860 (IPC) - Section 279 304A
High Courts24 Feb 2014Disposed Off
Gendhari Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 JLJR 217
High Courts21 Feb 2014Partly Allowed
Banwari Sahu @ Banwari Sao Vs Smt. Maya Devi
Jharkhand High Court · AIR 2015 Jhar 1 : (2014) 3 AJR 61 : (2015) 2 DMC 377 : (2014) 2 JLJR 238
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 25, 9
High Courts21 Feb 2014Allowed
Jyoti Minz Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 02 JH CK 0031
High Courts21 Feb 2014Dismissed
P.V. Kothaiya Vs The State of Jharkhand
Jharkhand High Court · (2014) 02 JH CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 161 299Penal Code, 1860 (IPC) - Section 34 353 354 376 498
High Courts21 Feb 2014
Balwant Sahay Vs The Stete of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 116
High Courts20 Feb 2014
Commissioner of Income Tax Vs Anand Kumar Modi
Jharkhand High Court · (2014) 2 JLJR 325
Income Tax Act, 1961 — Section 131, 145(2), 65, 68
High Courts20 Feb 2014
Sunil Kumar Singh Vs The State of Bihar
Jharkhand High Court · (2014) 02 JH CK 0033
High Courts20 Feb 2014Allowed
Sunil Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 02 JH CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Electricity Act, 2003 — Section 135, 138Penal Code, 1860 (IPC) — Section 353
High Courts20 Feb 2014Dismissed
Central Coalfields Limited and Others Vs Shyam Narain Singh
Jharkhand High Court · (2014) 2 JLJR 130
High Courts20 Feb 2014
Shahawaj Ansari Vs The State of Jharkhand
Jharkhand High Court · (2014) 02 JH CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts19 Feb 2014Allowed
Oriental Insurance Co. Ltd. Vs Smt. Benu Kamakar and Others
Jharkhand High Court · (2014) 3 ACC 903 : (2014) 2 AJR 343 : (2014) 2 JLJR 433
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 12, Order 6 Rule 6Motor Vehicles Act, 1988 — Section 140, 166, 95(2)Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts19 Feb 2014Dismissed
Ashok Ram, Binu Ram and Tilak Ram Vs The State of Jharkhand
Jharkhand High Court · (2014) 7 AJR 212 : (2014) 2 JLJR 561
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts19 Feb 2014Dismissed
Gopal Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 421 : (2014) 2 JLJR 252
Penal Code, 1860 (IPC) - Section 147 148 149 323 341
High Courts19 Feb 2014Dismissed
Charles Oraon, Balwa Oraon and Sukra Oraon Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 449
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Feb 2014Allowed
Md. Jahangir Khan Vs M/s. Central Coalfields Ltd. and Others
Jharkhand High Court · (2014) 02 JH CK 0042
Mines Act, 1952 — Section 40
High Courts19 Feb 2014
Kunwar Ram Vs The Managing Director, Bokaro Steel City and Others
Jharkhand High Court · (2014) 141 FLR 847 : (2014) 2 JLJR 244 : (2014) 2 LLJ 27
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 7Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 7