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Jharkhand High Court judgments

30,203 judgments · page 66 of 1,511

High Courts16 Jul 2025Allowed

Moushami Kumari Vs Kshitij Ranjan

Jharkhand High Court · (2025) 07 JH CK 1266

Hindu Marriage Act, 1955 - Section 13, 13(1), 13(1)(ia)Special Marriage Act 1954 - Section 27(1)(d)Evidence Act,1872 - Section 122
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High Courts15 Jul 2025Dismissed

Umesh Gupta Vs State Of Jharkhand

Jharkhand High Court · (2025) 07 JH CK 1271

Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120B, 304B, 498ADowry Prohibition Act, 1961 - Section 4
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High Courts15 Jul 2025Allowed

Raj Narayan Mishra Vs Basudeo Yadav

Jharkhand High Court · (2025) 07 JH CK 1269

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 5 Rule 19A, Order 8 Rule 1, Order 9 Rule 13General Clauses Act, 1897 - Section 27
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High Courts15 Jul 2025Dismissed

Pushplata Prasad Vs Amritanshu Prasad

Jharkhand High Court · (2025) 07 JH CK 1268

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 100, Order 17 Rule 1, Order 26 Rule 11Indian Succession Act, 1925 - Section 272, 289
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