High Courts15 Oct 2025Allowed
Shiekh Siddik Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1305
Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 34, 147, 148, 149, 307Arms Act, 1959 - Section 27
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 63 of 1,511
High Courts15 Oct 2025Disposed Of
Girish Pandey Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1304
High Courts15 Oct 2025Allowed
Kashi Rajak Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1303
Code of Criminal Procedure, 1973 - Section 133, 133(1), 137, 138, 482
High Courts15 Oct 2025Allowed
Raghib Hussain Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1302
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 354, 385, 406, 417, 420, 504
High Courts15 Oct 2025Allowed
Jugal Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1301
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 482(2)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 15, 18, 25
High Courts15 Oct 2025Allowed
Bablu Lohra, S/o Late Madan Lohra Vs Shankar Sahu, S/o Late Jagdish Sahu
Jharkhand High Court · (2025) 10 JH CK 1300
Constitution of India, 1950 - Article 227Chota Nagpur Tenancy Act, 1908 - Section 71A
High Courts15 Oct 2025Allowed
Sujit Kumar Singh Vs Smt. Ritu Devi
Jharkhand High Court · (2025) 10 JH CK 1299
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 26 Rule 9
High Courts14 Oct 2025Dismissed
Amit Kumar Gope Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1318
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 407, 408
High Courts14 Oct 2025Allowed
Prakash Paswan @ Jai Prakash Paswan Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1317
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 216, 218, 228 Indian Penal Code, 1860 - Section 34, 307, 323, 325, 341, 504
High Courts14 Oct 2025Allowed
Vijay Prasad @ Vijay Kumar Gupta Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1316
Code of Criminal Procedure, 1973 - Section 133, 482
High Courts14 Oct 2025Allowed
Sudev Pal @ Sudeo Pal Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1315
Code of Criminal Procedure, 1973 - Section 82, 482
High Courts14 Oct 2025Allowed
Mithun Kumar Paswan Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1314
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 320, 482Bhartiya Nyaya Sanhita, 2023 - Section 109(1), 191(2), 191(3), 190, 351(2)
High Courts14 Oct 2025Dismissed
Shiv Shankar Burman @ Shivshankar Burman @ Shiv Burman Vs Pankaj Choudhary
Jharkhand High Court · (2025) 10 JH CK 1313
Code of Civil Procedure, 1908 - Section 10, 151
High Courts14 Oct 2025Allowed
Bimla Devi Vs Tarani Mahto
Jharkhand High Court · (2025) 10 JH CK 1312
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151
High Courts13 Oct 2025Dismissed
Shiv Narayan Sahu Vs Moti Lal Sahu
Jharkhand High Court · (2025) 10 JH CK 1309
Code of Civil Procedure, 1908 - Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts13 Oct 2025Allowed
Jharkhand State Electricity Board Vs Ram Kishun Sao
Jharkhand High Court · (2025) 10 JH CK 1311
High Courts13 Oct 2025Allowed
Sri Partho Sengupta Vs Abhijit Sengupta
Jharkhand High Court · (2025) 10 JH CK 1310
Code of Civil Procedure, 1908 - Order 8 Rule 1a(iii), Order 13 Rule 1, Order 13 Rule 2
High Courts13 Oct 2025Dismissed
Krishna Bahadur Pariyar Vs State Of Jharkhand
Jharkhand High Court · (2025) 10 JH CK 1308
High Courts14 Aug 2025Dismissed
Taiyab Mian Vs State Of Bihar Now Jharkhand
Jharkhand High Court · (2025) 08 JH CK 0797
Code of Criminal Procedure, 1973 - Section 156(3), 313Indian Penal Code, 1860 - Section 304BDowry Prohibition Act, 1961 - Section 2