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Jharkhand High Court judgments

30,203 judgments · page 62 of 1,511

High Courts17 Oct 2025Allowed

Ankur Kumar Sinha Vs State Of Jharkhand

Jharkhand High Court · (2025) 10 JH CK 1282

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 482(2)Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 64(1), 351(2)Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
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High Courts17 Oct 2025Allowed

Kongress Mahto Vs State Of Jharkhand

Jharkhand High Court · (2025) 10 JH CK 1281

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 482(2)Code Of Criminal Procedure, 1973 - Section 360Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 117(2), 191(2), 191(3), 303(2), 351(2)
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High Courts16 Oct 2025Allowed

Sanjay Kumar Vs State Of Jharkhand

Jharkhand High Court · (2025) 10 JH CK 1294

Indian Penal Code, 1860 - Section 34, 304B, 307, 3498(A)Dowry Prohibition Act, 1961 - Section 2, 3, 4Evidence Act, 1872 - Section 113B
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High Courts16 Oct 2025Dismissed

Deepak Kumar Vs State Of Jharkhand

Jharkhand High Court · (2025) 10 JH CK 1291

Constitution of India, 1950 - Article 226Jharkhand Minor Minerals Concession Rules, 2004 - Rule 23Jharkhand Minor Minerals Concession (Amendment) Rules, 2017 - Rule 9(?), 9(1)(?), 9(?)
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