High Courts20 Jan 2016Allowed
Ramesh Iyer Vs The State of Jharkhand and another
Jharkhand High Court · (2016) 2 JBCJ 62 : (2016) 2 JLJR 201
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 506
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 584 of 1,479
High Courts20 Jan 2016Allowed
Ram Nath Prasad Shramik Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JLJR 57
Constitution of India, 1950 - Article 226
High Courts20 Jan 2016Disposed Off
Babaji Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 374 : (2016) 2 ECrC 534 : (2016) 2 JBCJ 636 : (2016) 2 JLJR 558
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34, Section 452
High Courts20 Jan 2016Allowed
Manoj Kumar Vs Central Coal Field Limited, Ranchi and Others
Jharkhand High Court · (2016) 1 AIRJharR 744 : (2016) 2 JCR 372 : (2016) 2 JLJR 73 : (2016) 2 LLJ 212
Constitution of India, 1950 - Article 311
High Courts19 Jan 2016Disposed Off
Md Samsuddin Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 597
Bihar Land Reforms Act, 1950 - Section 4(h)Bihar Land Reforms Rules, 1951 - Rule 4-B
High Courts19 Jan 2016Dismissed
Pradeep Kumar Bagchi @ Pranav Kumar Bagchi @ Pranab Kumar Bagchi, son of Sri Sailendra Kumar Bagchi @ Anil Kumar Bagchi Vs State of Jharkhand and another
Jharkhand High Court · (2016) 1 JBCJ 519
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts19 Jan 2016Dismissed
Thakur Ujjwal Kumar and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 303 : (2016) 2 ECrC 16 : (2016) 2 JBCJ 22 : (2016) 2 JLJR 50 : (2017) 1 PCCR 61
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts18 Jan 2016Allowed
Krishna Dev Singh @ Kisandev Singh @ Krishna and others Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 589 : (2016) 2 ECrC 271 : (2016) 3 JBCJ 387 : (2016) 2 JLJR 41
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jan 2016Allowed
Aman Kumar Bharatiya Vs TISCO Ltd. and Others
Jharkhand High Court · (2017) 2 AIRJharR 134 : (2016) 150 FLR 188 : (2016) 2 JCR 381 : (2017) 1 JLJR 107 : (2016) 1 LLJ 651
Industrial Disputes Act, 1947 - Section 33(C)(2), Section 7
High Courts18 Jan 2016Allowed
R.D. Thakur Vs M/s. Tisco Limited, Now Tata Steel Limited
Jharkhand High Court · (2016) 4 AIRJharR 239 : (2016) 3 JBCJ 404 : (2016) 2 JLJR 67
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33C(2), 7
High Courts18 Jan 2016Dismissed
Vishal H. Shah Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 378 : (2016) 2 JLJR 23
Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Information and Technology Act, 2000 - Section 66A, 66D
High Courts18 Jan 2016Dismissed
Pankaj Kumar Chaterjee Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JBCJ 520 : (2016) 2 JCR 378 : (2016) 1 JLJR 705
Constitution of India, 1950 - Article 226
High Courts18 Jan 2016Dismissed
Satendra Kumar Balmiki Vs The State of Jharkhand
Jharkhand High Court · (2016) 2 ECrC 355 : (2016) 3 JBCJ 454 : (2016) 2 JLJR 171
Penal Code, 1860 (IPC) - Section 302, Section 376
High Courts18 Jan 2016Dismissed
Bhagirath Singh Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2016) 01 JH CK 0198
High Courts18 Jan 2016Dismissed
Krishna Prasad Vs State of Jharkhand
Jharkhand High Court · (2016) 2 JLJR 180
Constitution of India, 1950 - Article 226
High Courts18 Jan 2016Disposed off
Saroj Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 01 JH CK 0196
High Courts18 Jan 2016Disposed Off
Assistant Registrar (Establishment), Indian School of Mines, Dhanbad Vs Dr. Amrendra Nath Sinha
Jharkhand High Court · (2016) 3 JBCJ 449 : (2016) 2 JLJR 165
Central Civil Services (Pension) Rules, 1972 - Rule 26
High Courts18 Jan 2016Dismissed
Sunil Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 163 AIC 296 : (2016) 2 JCR 399 : (2016) 2 JLJR 200
Constitution of India, 1950 — Article 226
High Courts18 Jan 2016Dismissed
Birendra Kumar Vs Dhananjai Jha
Jharkhand High Court · (2016) 4 AIRJharR 145 : (2016) 3 JBCJ 653 : (2016) 1 JLJR 646
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 11(c)Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)Specific Relief Act, 1963 - Section 31
High Courts18 Jan 2016Disposed Off
Jogendra Sigh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 202 : (2016) 3 JBCJ 390 : (2016) 2 JLJR 44
Penal Code, 1860 (IPC) - Section 302, 392, 411