High Courts02 Feb 2017Disposed Off
Gyanti Kumari Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 219 : (2017) LIC 1898
Constitution of India, 1950 - Article 16
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 498 of 1,479
High Courts02 Feb 2017Dismissed
Kamal Kant Bhattacherjee Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 633
Criminal Procedure Code, 1973 (CrPC) - Section 437(6)Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 467, Section 468, Section 471
High Courts02 Feb 2017Disposed Off
Anil Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 407
Constitution of India, 1950 - Article 226Jharkhand Public Land Encroachment Act, 1956 - Section 11
High Courts02 Feb 2017Dismissed
Onkar Pandey Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 614
Constitution of India, 1950 - Article 14, Article 311Police Act, 1861 - Section 7
High Courts02 Feb 2017Disposed Off
Abir Chakraborty Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 707
Constitution of India, 1950 - Article 226Jharkhand State Universities Act, 2000 - Section 29(2)Ranchi University Code - Clause 70
High Courts31 Jan 2017
Shabana Khatoon, w/o of Md. Raqeeb Ansari Vs Md. Raqeeb Ansari @ Raqeeb Ansari
Jharkhand High Court · (2017) 01 JH CK 0240
Indian Penal Code, 1860, Section 34, Section 307, Section 323, Section 325, Section 341 - Acts done by several persons in furthera
High Courts31 Jan 2017
Mukesh Dubey @ Mukesh B. Dubey Vs The State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0206
Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 466 - Cheating and dishonestly inducing delivery of property - Forgery for pur
High Courts31 Jan 2017Allowed
Deepak Kumar Vs The State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0158
Indian Penal Code, 1860, Section 302, Section 147, Section 324, Section 323, Section 148, Section 149 - Puni
High Courts31 Jan 2017
Anant Kumar Singh Vs Bharat Petroleum Corporation Limited, & Ors.
Jharkhand High Court · (2017) 01 JH CK 0144
High Courts31 Jan 2017Allowed
Darbari Murmu Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2017) 1 JBCJ 650 : (2017) 2 PCCR 19
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 323, Section 324
High Courts30 Jan 2017
Ratan Agarwal @ Ratan Lal Agarwal Vs The State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0229
High Courts30 Jan 2017
Ram Ratan Sao Vs The State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0224
High Courts30 Jan 2017
Md. Hadis Ansari, s/o Hasim Miyan Vs Union of India through General Manager, West Central Railway, Jabalpur
Jharkhand High Court · (2017) 01 JH CK 0199
Indian Penal Code, 1860, Section 394 - Voluntarily causing hurt in committing robbery
High Courts30 Jan 2017
Anant Mandal son of late Dewal Mandal, &ors. Vs State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0145
Indian Penal Code, 1860, Section 34, Section 304B - Acts done by several persons in furtherance of common intention - Dowry death
High Courts30 Jan 2017Dismissed
Arjun Parahiya Vs State of Bihar
Jharkhand High Court · (2017) 2 AIRJharR 709
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 394
High Courts27 Jan 2017Allowed
Sadhu Ram Munda, s/o Londuram Munda Vs The State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0237
Bihar Pension Rules, 1950, Rule 43(b)
High Courts27 Jan 2017
Sabra Khatoon Vs State of Jharkhand and others
Jharkhand High Court · (2017) 01 JH CK 0236
Code of Criminal Procedure, 1973, Section 438(2) - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 302 - Punishment for murde
High Courts27 Jan 2017
Anandi Singh Vs Upendra Singh & Others
Jharkhand High Court · (2017) 01 JH CK 0143
High Courts27 Jan 2017
Anand Kumar Vs The State of Jharkhand
Jharkhand High Court · (2017) 01 JH CK 0142
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 120B, Section 302,
High Courts25 Jan 2017
Vinod Kumar Pal son of late Ram Narayan Pal Vs The State of Jharkhand through C.B.I.
Jharkhand High Court · (2017) 01 JH CK 0252