High Courts20 Feb 2017
Mahendra Ganjhu Vs The State of Jharkhand
Jharkhand High Court · (2017) 02 JH CK 0180
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 490 of 1,479
High Courts20 Feb 2017Allowed
Ashish Pathak @ Babu Vs The State of Jharkhand
Jharkhand High Court · (2017) 02 JH CK 0137
High Courts20 Feb 2017Disposed
Asha Devi Vs The State of Jharkhand, Ors.
Jharkhand High Court · (2017) 02 JH CK 0135
Motor Vehicles Act, 1988, Section 145, Section 145, Section 140, Section 140 - Definitions - Liability to pay compensation in certain cases on the p
High Courts20 Feb 2017Dismissed
Ashok Kumar Dutta @ Amit Vs Kishore Kumar Mahato
Jharkhand High Court · (2017) 2 JBCJ 109
Hindu Marriage Act, 1955 - Section 13
High Courts20 Feb 2017Disposed Off
Uma Devi Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 120
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts20 Feb 2017Allowed
Karam Singh Munda Vs State of Bihar
Jharkhand High Court · (2017) 2 ECrC 705 : (2017) 2 JBCJ 124 : (2017) 2 JCR 716 : (2017) 1 JLJR 672
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302
High Courts20 Feb 2017Dismissed
Chandra Prakash Shaw Vs State of Bihar
Jharkhand High Court · (2017) 2 JBCJ 393
Penal Code, 1860 (IPC) - Section 403, Section 420
High Courts20 Feb 2017Disposed Off
Prabha Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 373
Criminal Procedure Code, 1973 (CrPC) - Section 227
High Courts20 Feb 2017Disposed Off
Satish Kumar Deo @ Satish Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 266
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 341, Section 447, Section 504, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts17 Feb 2017
Santosh Pathak @ Santosh Kumar Pathak Vs The State of Jharkhand
Jharkhand High Court · (2017) 02 JH CK 0213
Code of Criminal Procedure, 1973, Section 156(3), Section 156(3), Section 107, Section 107 - Police officers power to Investigate cognizable case - Po
High Courts17 Feb 2017
Arvind Kumar and others Vs The State of Jharkhand & others
Jharkhand High Court · (2017) 02 JH CK 0133
Code of Criminal Procedure, 1973, Section 438(2) - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 302, Sect
High Courts17 Feb 2017Dismissed
Aruneshwar Verma Vs The State of Jharkhand & Anr.
Jharkhand High Court · (2017) 02 JH CK 0131
Code of Civil Procedure, 1908, Section 151 - Saving of Inherent powers of CourtLimitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
High Courts17 Feb 2017Dismissed
Ram Ekbal Chaudhary 'Raman' Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 121
High Courts17 Feb 2017Allowed
Bablu Murmu Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 116 : (2017) 2 JLJR 18
High Courts17 Feb 2017Disposed Off
Sikndra Nawaz Khan Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 ECrC 707 : (2017) 2 JBCJ 112 : (2017) 2 JCR 718
Constitution of India, 1950 - Article 226
High Courts17 Feb 2017Allowed
Praveen Kumar Lall Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 ECrC 711 : (2017) 2 JBCJ 118 : (2017) 2 JCR 722 : (2017) 2 JLJR 16
Criminal Procedure Code, 1973 (CrPC) - Section 482Essential Commodities Act, 1955 - Section 7Penal Code, 1860 (IPC) - Section 120B, Section 218
High Courts17 Feb 2017Allowed
Chandradeo Singh Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 128
High Courts17 Feb 2017Allowed
Marchhi Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 379
High Courts17 Feb 2017Disposed Off
Somari Devi Vs M/s Central Coalfields Limited
Jharkhand High Court · (2017) 2 JBCJ 327
Constitution of India, 1950 - Article 226
High Courts16 Feb 2017
Ravi Ram @ Ravi Kumar Ram Vs The State of Jharkhand
Jharkhand High Court · (2017) 02 JH CK 0208
Indian Penal Code, 1860, Section 498A, Section 494 - Husband or relative of husband of a woman subjecting her to cruelty - Marrying again during lifetime of husband or wife