COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 487 of 1,479

High Courts01 Mar 2017Allowed

Amarpreet Kaur Chawla @ Komal @ Kurdip Kaur @ Lovery Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 ECrC 438 : (2017) 2 JCR 437 : (2017) 2 JLJR 266

Immoral Traffic (Prevention) Act, 1956 - Section 13(4), Section 3, Section 4, Section 5

High Courts01 Mar 2017Disposed Off

National Printers, Ranchi (Jharkhand) Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 780

Constitution of India, 1950 - Article 226Jharkhand Value Added Tax Act, 2005 - Section 44

High Courts01 Mar 2017Dismissed

Bachu Singh Vs Bharat Coking Coal Limited

Jharkhand High Court · (2017) 2 LLJ 313

Constitution of India, 1950 - Article 226

High Courts01 Mar 2017Allowed

Dhullu Mahato @ Dhullu Mahto Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JLJR 303

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 311

High Courts01 Mar 2017Disposed Off

Krishna Sahu Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 359 : (2017) 2 JLJR 291

High Courts01 Mar 2017Allowed

Ajeet Kumar Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 332

Jharkhand Para Medical, Para Dental Registration and Exam Conduct and Para Medical Council Rule, 2014 - Rule 2(Kha)

High Courts01 Mar 2017Disposed Off

Nirmal Kumar Shahabadi Vs Lalit Kumar Sinha

Jharkhand High Court · (2017) 2 JBCJ 269 : (2017) 2 JLJR 288

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

High Courts28 Feb 2017

United India Insurance Co. Ltd. Vs Tara Devi, & Ors.

Jharkhand High Court · (2017) 02 JH CK 0220

Motor Vehicles Act, 1988, Section 147, Section 147, Section 140, Section 140, Section 149(2), Section 149(2)<

High Courts28 Feb 2017

Smt. Sheela Devi Vs Dr. Braj Bhushan Singh

Jharkhand High Court · (2017) 02 JH CK 0218

Indian Penal Code, 1860, Section 304, Section 304, Section 498A, Section 498A, Section 307, Section 307, <

High Courts28 Feb 2017

Joachim Nagesia Vs The State of Jharkhand

Jharkhand High Court · (2017) 02 JH CK 0171

Indian Penal Code, 1860, Section 120B, Section 420, Section 468, Section 471, Section 467, Section 409,

High Courts28 Feb 2017

Jharkhand Van Dainik Vetan Bhogi Karamchari Sangh Vs The State of Jharkhand & ORS.

Jharkhand High Court · (2017) 02 JH CK 0170

Indian Penal Code, 1860, Section 120B, Section 302, Section 34, Section 279, Section 304A, Section 338,

High Courts28 Feb 2017

Gopal Chandra Rai, & Ors., Vs The State of Jharkhand, & Ors.,

Jharkhand High Court · (2017) 02 JH CK 0158

Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 467, Section 409, Section 34,

High Courts28 Feb 2017

Deepak Das Vs The State of Jharkhand

Jharkhand High Court · (2017) 02 JH CK 0144

Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,

High Courts28 Feb 2017Dismissed

Ashok Dubey & Ors. Vs The State of Jharkhand

Jharkhand High Court · (2017) 02 JH CK 0139

Constitution of India, Article 227 - Power of superintendence over all courts by the High Court

High Courts28 Feb 2017

Ajajul Khalifa son of Abdul Haque Vs The State of Jharkhand

Jharkhand High Court · (2017) 02 JH CK 0110

High Courts28 Feb 2017Dismissed

ABHAY KUMAR SINGH & ORS. Vs STATE OF JHARKHAND & ORS.

Jharkhand High Court · (2017) 02 JH CK 0104

High Courts28 Feb 2017Disposed

Ajay Kumar Tirkey Vs The State of Jharkhand through Vigilance

Jharkhand High Court · (2017) 02 JH CK 0099

High Courts28 Feb 2017Dismissed

Savitri Devi Vs State of Jharkhand

Jharkhand High Court · (2017) 1 Crimes 735 : (2017) 2 ECrC 344 : (2017) 2 JBCJ 250 : (2017) 2 JCR 475

Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 34

High Courts28 Feb 2017Dismissed

Dhirendra Singh @ Pappu Vs State of Jharkhand

Jharkhand High Court · (2017) 173 AIC 744 : (2017) 1 Crimes 628 : (2017) 2 JBCJ 238 : (2017) 2 JLJR 94

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 34

High Courts28 Feb 2017Allowed

Abhishek Rajan Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 402 : (2017) 2 JLJR 106