High Courts05 Jan 2026Dismissed
Balram Rajwar @ Bhola Ram, S/o Manthan Rajwar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1692
Bhartiya Nyaya Sanhita, 2023- Section 103(1), 115(2), 117(2), 118(2), 126(2)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 47 of 1,511
High Courts05 Jan 2026Allowed
Deepak Giri Vs Central Bureau of Investigation
Jharkhand High Court · (2026) 01 JH CK 1691
Prevention of Corruption (Amendment) Act, 2018- Section 7
High Courts05 Jan 2026Allowed
Sunil Kumar Paswan @ Sunil Paswan @ Sunil Jee Vs State Of Jharkhand, through ACB (Vigilance)
Jharkhand High Court · (2026) 01 JH CK 1690
Prevention of Corruption (Amendment) Act, 2018- Section 7(a)
High Courts05 Jan 2026Allowed
Akhtar Parwez Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1689
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Indian Penal Code, 1860- Section 34, 120B, 420, 467, 468, 471
High Courts23 Dec 2025Allowed
Arjun Sahu Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1928
Constitution of India, 1950- Article 142Negotiable Instruments Act, 1881- Section 138, 147
High Courts23 Dec 2025JPSC & Others Vs. Mina Kumari & Others
Jaywant Kumar Bage, S/o Umbulan Bage Vs State Of Jharkhand, through the Secretary
Jharkhand High Court · (2025) 12 JH CK 1925
Constitution of India, 1950- Article 14, 16
High Courts23 Dec 2025JPSC & Others Vs. Mina Kumari & Others
Madhubala Tiwari, D/o Shyam Chandra Pandey Vs State Of Jharkhand, through the Chief Secretary
Jharkhand High Court · (2025) 12 JH CK 1923
Constitution of India, 1950- Article 14, 16
High Courts23 Dec 2025Allowed
Bhardul Mahto Son of Bahadur Mahto Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1937
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 120(B), 201, 302, 364
High Courts23 Dec 2025Dismissed
Ashok Mahto son of Gourango Mahato Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1936
Indian Penal Code, 1860- Section 34, 302, 307Arms Act, 1959- Section 27
High Courts23 Dec 2025Allowed
Naisha Bibi Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1935
Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 34, 299, 302, 304I, 304IIDowry Prohibition Act, 1961- Section 3, 4
High Courts23 Dec 2025Allowed
Alok Kumar Behera Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1934
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 120B, 302, 498AEvidence Act, 1872- Section 106
High Courts23 Dec 2025Allowed
Shamim Seikh Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1933
Indian Penal Code, 1860- Section 392, 395, 411, 412Evidence Act, 1872- Section 30
High Courts23 Dec 2025Allowed
Ramawatar Rawani Son of Late Kashi Ram Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1932
Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 120B, 147, 148, 149, 302, 307, 323, 325, 364, 380, 427, 452, 504
High Courts23 Dec 2025Dismissed
Birsoo Oraon Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1931
Indian Penal Code, 1860- Section 34, 147, 148, 149, 300, 302, 304II, 307, 323, 452
High Courts23 Dec 2025Allowed
Sumeshewar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1930
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 201, 302, 498AEvidence Act, 1872- Section 106, 114
High Courts23 Dec 2025Allowed
Konda Munda @ Munna Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1929
Code of Criminal Procedure, 1973- Section 161, 319Indian Penal Code, 1860- Section 34, 201, 302
High Courts23 Dec 2025Allowed
Sakhi Ram Dhobi Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1927
Indian Penal Code, 1860- Section 34, 120B, 201, 302Evidence Act, 1872- Section 27
High Courts23 Dec 2025Partly Allowed
Wazid Hussain Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 12 JH CK 1926
Indian Penal Code, 1860- Section 141, 147, 148, 149, 307, 324, 326, 341
High Courts23 Dec 2025Disposed Of
Prabhat Chandra Biswas, S/o Sudhansu Biswas Vs Jharkhand Urja Sancharan Nigam Limited, through its Chief Managing Director
Jharkhand High Court · (2025) 12 JH CK 1924
High Courts23 Dec 2025Allowed
Smt. Ramdulari Devi, W/o Sudeshwar Sah Vs Lakshmi Naraan Sah
Jharkhand High Court · (2025) 12 JH CK 1922
Code of Civil Procedure, 1908- Order 1 Rule 10(2)