COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 447 of 1,479

High Courts24 Mar 2018Dismissed

JAG MOHAN KANWAR Vs THE STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0088

Indian Penal Code, 1860 — Section 302Prevention of Witch (Daain) Practices Act, 1999 — Section 4Code of Criminal Procedure, 1973 — Section 164, 313, 357A

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High Courts23 Mar 2018Allowed

RAKHEE SRIVASTAVA @ SINHA @ RAKHI SRIVASTAVA, WIFE OF BRIJENDRA @ BIJENDRA KUMAR SRIVASTAVA Vs BIJENDRA KUMAR SRIVASTAVA @ BRIJENDRA @ BIJENDRA KUMAR SRIVASTAVA, SON OF SRI SURENDRA PRASAD LAL

Jharkhand High Court · (2018) 03 JH CK 0087

Code of Civil Procedure, 1908 — Section 24Code of Criminal Procedure, 1973 — Section 125

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High Courts23 Mar 2018Disposed Of

CORNELIUS MARANDI, SON OF LATE BHUNDE MARANDI, RESIDENT OF VILLAGE CHHOTA CHAPURIA, P.S. MASALIA, DISTRICT DUMKA, JHARKHAND Vs STATE OF JHARKHAND THROUGH SECRETARY, LAND REVENUE, JHARKHAND, RANCHI

Jharkhand High Court · (2018) 03 JH CK 0086

Land Acquisition Act, 1894 — Section 30

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High Courts23 Mar 2018Dismissed

RAM KUMAR SINGH CHOUDHARY, S/O LATE TILAKDHARI SINGH CHOUDHARY AND OTHER Vs STATE OF JHARKHAND AND OTHER

Jharkhand High Court · (2018) 03 JH CK 0085

Jharkhand Excise Act, 1915 — Rule, 107, Section 8(3), 90

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High Courts23 Mar 2018Partly Allowed

AMRENDRA KUMAR SINGH, S/O B.B.P. SINGH Vs STATE OF JHARKHAND AND OTHER

Jharkhand High Court · (2018) 03 JH CK 0084

Jharkhand Excise Act, 1915 — Rule, 107, Section 8(3), 90

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High Courts23 Mar 2018Allowed

KHALIL MIAN, S/O SUKAR MIAN AND ORS Vs STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0083

Indian Penal Code, 1860 — Section 364, 365Code of Criminal Procedure, 1973 — Section 164

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High Courts22 Mar 2018Allowed

UNION OF INDIA Vs MAUSAMI RANI & OTHER

Jharkhand High Court · (2018) 03 JH CK 0081

Right to Information Act, 2005 mdash; Section 19(1)Administrative Tribunal’s Act, 1985 — Section 20(2)

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High Courts22 Mar 2018Dismissed

SUNIL KUMAR RANA, SON OF SRI RAMESHWAR RANA Vs RANCHI REGIONAL DEVELOPMENT AUTHORITY, RANCHI THROUGH ITS VICE CHAIRMAN, PRAGATI SADAN, KUTCHERY ROAD, POLICE STATION, KOTWALI, DIST. RANCHI

Jharkhand High Court · (2018) 03 JH CK 0080

Constitution of India, 1950 — Article 226

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High Courts22 Mar 2018Allowed

MANOJ KUMAR S/O LATE MAHENDRA PRASAD SINGH Vs THE STEEL AUTHORITY OF INDIA LTD

Jharkhand High Court · (2018) 03 JH CK 0079

Companies Act, 1956 — Section 396

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High Courts22 Mar 2018Dismissed

M/S RAJENDRA SINGH & BROTHERS, A PARTNERSHIP FIRM HAVING ITS OFFICE AT LAL KOTHI, RATU ROAD, P.O. HEHAL, P.S. SUKHDEVNAGAR, TOWN & DISTRICT: RANCHI Vs UNION OF INDIA

Jharkhand High Court · (2018) 03 JH CK 0078

Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 77Central Excise Act, 1994 &mash; Section 35B

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High Courts22 Mar 2018Dismissed

PANDEY JAYANT KUMAR, S/O PANDEY RAVINDRA NATH Vs RANCHI KSHETRIYA GRAMIN BANK, RAJENDRA PLACE

Jharkhand High Court · (2018) 03 JH CK 0077

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High Courts21 Mar 2018Allowed

BISWANATH DAS Vs STATE OF JHARKHAND AND OTHER

Jharkhand High Court · (2018) 03 JH CK 0076

Constitution of India, 1950 — Article 300AJharkhand Service Code, 2001 — Rule 35, 97, 289

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High Courts21 Mar 2018Disposed Of

MALA RANI GURU W/O SHRI AKHILESHWAR DAS GURU, R/O PROFESSOR'S COLONY, NEW BARGANDA, P.O. & P.S & DISTRICT- GIRIDIH Vs STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, DHURWA, RANCHI

Jharkhand High Court · (2018) 03 JH CK 0075

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High Courts21 Mar 2018Dismissed

AMITAV KUMAR AND OTHER Vs STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0074

Santhal Pargana Tenancy (Supplementary Provisions) Act 1949 — Section 2(xxii), 4, 4(xxi), 12, 16(a), 27, 28, 59, 60

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High Courts21 Mar 2018Disposed Of

DR. ARVIND KUMAR Vs STATE OF JHARKHAND AND OTHER

Jharkhand High Court · (2018) 03 JH CK 0073

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High Courts21 Mar 2018Allowed

ANIRUDH KUMAR PANDEY Vs STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0072

Constitution of India, 1950 — Article 226

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High Courts21 Mar 2018Dismissed

SULEMAN KULLU @ MANGRA Vs STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0071

Indian Penal Code, 1860— Section 302Code of Criminal Procedure, 1973 — Section 313, 357A

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High Courts21 Mar 2018Dismissed

SRI BANKESHWAR NATH HIGH SCHOOL, BANKA BHANDAR, P.O. BANKA, P.S. MERAL, DISTRICT-GARHWA, Vs STATE OF JHARKHAND

Jharkhand High Court · (2018) 03 JH CK 0048

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High Courts21 Mar 2018Dismissed

SMT. USHA JAISWAL Vs STATE BANK OF INDIA, UPPER BAZAR, P.S. KOTWALI, DISTRICT RANCHI

Jharkhand High Court · (2018) 03 JH CK 0047

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High Courts19 Mar 2018Dismissed

SMT. AASIYA KHATOON Vs STATE OF JHARKHAND & OTHER

Jharkhand High Court · (2018) 03 JH CK 0046

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