High Courts05 Apr 2018Dismissed
DR. RAKESH RAUSHAN Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0004
Constitution of India, 1950 — Section 14, 16
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 444 of 1,479
High Courts05 Apr 2018Dismissed
PALTON SOREN Vs 1. STATE OF JHARKHAND THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF JHARKHAND, RANCHI
Jharkhand High Court · (2018) 04 JH CK 0003
High Courts05 Apr 2018Allowed
DINKAR RAM AND OTHER Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0002
High Courts05 Apr 2018Allowed
NIRANJAN ORAON, HARI ORAON Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0001
Indian Penal Code, 1860 — Section 34, 302Code Of Criminall Procedure, 1973 — Section 313
High Courts04 Apr 2018Disposed Of
BANGALI SAH @ BANGALI SAO @ TRIBHUWAN SAH Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0077
High Courts04 Apr 2018Disposed Of
VIJAY SHARMA Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0076
High Courts04 Apr 2018Disposed Of
MAHESH PRASAD SAW AND OTHER Vs STATE OF JHARKHAND AND OTHER
Jharkhand High Court · (2018) 04 JH CK 0075
High Courts04 Apr 2018Allowed
PANPATI DEVI Vs STATE OF BIHAR THROUGH CHAIRMAN, BIHAR STATE ELECTRICITY BOARD, BAILY ROAD, PATNA
Jharkhand High Court · (2018) 04 JH CK 0074
Constitution of India, 1950 — Article 14
High Courts04 Apr 2018Dismissed
DASU MAHTO Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0073
Code Of Criminall Procedure, 1973 — Section 313Indian Penal Code, 1860 — 148, 149, 302, 307, 323, 324, 342, 447
High Courts04 Apr 2018Dismissed
BHARAT STEEL CASTING, A PARTNERSHIP FIRM Vs 1. ALLAHABAD BANK HAVING ITS HEAD OFFICE AT NETAJI SUBHAS ROAD, CALCUTTA BRANCH OFFICE AT TATI SILWAI, P.O. TATISILWAI, P.S. NAMKUM DIST. RANCHI
Jharkhand High Court · (2018) 04 JH CK 0072
Limitation Act, 1963 — Article 1, 85
High Courts03 Apr 2018Dismissed
STATE THROUGH DY. SUPERINTENDENT OF POLICE, VIGILANCE BUREAU (ACB), RANCHI Vs SATYENDRA TIWARI
Jharkhand High Court · (2018) 04 JH CK 0071
Prevention of Corruption Act 1988 — Section 7, 13(i)(d) , 13(2)
High Courts03 Apr 2018Allowed
MD. ALLAUDDIN Vs RAM LAKHAN PRASAD VISHWAKARMA
Jharkhand High Court · (2018) 04 JH CK 0070
Hindu Succession Act, 1956 — Section 22, 22(1)Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts03 Apr 2018Dismissed
CHHOTELAL MAHTO Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0069
Indian Telegraph Act, 1885 — Section 10(d), 16(3), 16(5)
High Courts03 Apr 2018Allowed
ABHINAW KUMAR Vs STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF LAND AND REVENUE, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, DHURWA, P.O. & P.S.DHURWA, DISTRICT-RANCHI
Jharkhand High Court · (2018) 04 JH CK 0068
High Courts03 Apr 2018Dismissed
KRISHNA RAM Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0067
High Courts03 Apr 2018Dismissed
KAMESHWAR VISHWAKARMA Vs STATE OF JHARKHAND, THROUGH DEPUTY COMMISSIONER, GARHWA
Jharkhand High Court · (2018) 04 JH CK 0066
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution of India, — Article 227
High Courts03 Apr 2018Allowed
MD. MOHSIN SHEIKH Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0065
High Courts03 Apr 2018Dismissed
BASUDEV RAWANI Vs M/S BHARAT COKING COAL LIMITED
Jharkhand High Court · (2018) 04 JH CK 0064
High Courts03 Apr 2018Allowed
SHAYAMAL KUMAR AIKAT Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0063
Constitution of India, 1950 — Article 300A
High Courts03 Apr 2018Dismissed
HEMAN TIWARI Vs STATE OF JHARKHAND
Jharkhand High Court · (2018) 04 JH CK 0062